High Courts31 Jan 2014Allowed
Monica Malik Vs Amit Malik
Delhi High Court · (2014) 209 DLT 358 : (2014) 2 DMC 179
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,894 of 6,818
High Courts31 Jan 2014Disposed Off
Haryana Roadways Vs Kirpal Singh
Delhi High Court · (2014) 141 FLR 446 : (2014) 1 LLJ 614 : (2014) LLR 292
Minimum Wages Act, 1948 — Section 10
High Courts31 Jan 2014Dismissed
Dinesh Kumar Vs State
Delhi High Court · (2014) 2 CCR 1 : (2014) CriLJ 3344 : (2015) 2 Crimes 242 : (2014) 1 JCC 760
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313 428Penal Code, 1860 (IPC) - Section 363 366 375 376 90
High Courts31 Jan 2014Disposed Off
Sunil @ Bhure @ Mahanand Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 1 JCC 9
Constitution of India, 1950 - Article 20Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(xi) 2(xv) 2(xx) 21 21(a)
High Courts31 Jan 2014Allowed
Shri Rajindra Motwani Vs State and Others
Delhi High Court · (2014) 6 AD 255 : (2014) 208 DLT 373 : (2014) 141 DRJ 631
Limitation Act, 1963 - Section 15(5)Succession Act, 1925 - Section 276
High Courts31 Jan 2014
Ram Shekhar Jha Vs University of Delhi and Another University of Delhi Vs R.K. Yadav
Delhi High Court · (2014) 1 LLJ 600
Industrial Disputes Act, 1947 — Section 2(A), 25(F)
High Courts31 Jan 2014Dismissed
Brij Trading Co. Vs Enforcement Directorate
Delhi High Court · (2014) 208 DLT 133
Evidence Act, 1872 - Section 34Foreign Exchange Regulation Act, 1973 - Section 40 50 51 64(2) 68Partnership Act, 1932 - Section 25 26 28
High Courts31 Jan 2014Dismissed
Arun Kumar Mishra Vs Union of India and Another M/S. Ajanta Merchants Private Ltd. Vs The Directorate of Enforcement
Delhi High Court · (2014) 4 AD 416 : (2014) 208 DLT 56
Prevention of Money-Laundering Act, 2002 - Section 11 24 26 5(1) 5(5)
High Courts31 Jan 2014Dismissed
Jagdish Vs Om Prakash
Delhi High Court · (2014) 01 DEL CK 0063
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts31 Jan 2014Dismissed
The Managing Committee and Others Vs Mr. Rakesh Kumar Shukla
Delhi High Court · (2014) 01 DEL CK 0043
Delhi School Education Act, 1973 - Section 10
High Courts31 Jan 2014Dismissed
ING Vysya Bank Ltd. Vs Vikram Hingorani and Others
Delhi High Court · (2014) 01 DEL CK 0011
Arbitration Act, 1940 - Section 20Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 15, Order 23 Rule 3Transfer of Property Act, 1882 - Section 53A
High Courts31 Jan 2014Disposed Off
Oxigen Services India Pvt. Ltd. Vs Oxigen24 Teleservices and Another
Delhi High Court · (2014) 3 AD 587 : (2014) 58 PTC 160
High Courts30 Jan 2014Dismissed
Liyakat Ali Vs State
Delhi High Court · (2014) 1 ILR 773
Arms Act, 1959 - Section 27 — Evidence Act, 1872 - Section 105, 106 — Penal Code, 1860 (IPC) - Section 307, 34, 341, 365
High Courts30 Jan 2014Allowed
Shakeela Vs The State
Delhi High Court · (2014) 3 AD 221
Delhi Police Act, 1978 - Section 47 47(a) 50Penal Code, 1860 (IPC) - Section 290 308 323 34 341
High Courts30 Jan 2014Dismissed
Smt. Suman Taneja Vs Rakesh Taneja and Others
Delhi High Court · (2014) 01 DEL CK 0402
Benami Transactions (Prohibition) Act, 1988 - Section 3 3(3) 4 4(2) 4(3)Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 53A
High Courts30 Jan 2014Dismissed
Advocate Rajender Kumar Dudeja Vs High Court of Delhi Deepak Anand Vs The Registrar General, Delhi High Court and Others
Delhi High Court · (2014) 01 DEL CK 0397
High Courts30 Jan 2014Dismissed
Jatinder Sardana and Another Vs Delhi Development Authority and Another
Delhi High Court · (2014) 3 AD 289 : (2014) 210 DLT 32 : (2014) 141 DRJ 662
Constitution of India, 1950 - Article 226 32
High Courts30 Jan 2014Disposed Off
Jai Yodhad Vs State
Delhi High Court · (2014) 1 JCC(Narcotics) 18
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 29 42 50 55
High Courts30 Jan 2014Dismissed
Manju Sabharwal Vs Arun Sabharwal
Delhi High Court · (2014) ACJ 2248 : (2014) 208 DLT 372 : (2014) 1 DMC 812
Civil Procedure Code, 1908 (CPC) — Section 24