High Courts29 Jan 2014Dismissed
Union of India Vs Smt. Pratima Devi and Others
Delhi High Court · (2014) 1 ACC 713 : (2014) 3 AD 465
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c) 124A 124-A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,896 of 6,818
High Courts29 Jan 2014Disposed Off
National Research Development Corporation Vs M/s. Industrial Carbon and Others
Delhi High Court · (2014) 01 DEL CK 0120
Arbitration Act, 1940 - Section 16 16(1) 28 30 33Evidence Act, 1872 - Section 114(g)
High Courts29 Jan 2014
Sony India Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2014) 201 ECR 453 : (2014) 308 ELT 686
Customs Act, 1962 - Section 17 17(4) 17(5) 46 50
High Courts29 Jan 2014
Pernod Ricard India Pvt. Ltd. Vs Commissioner of Customs (Appeals)
Delhi High Court · (2014) 01 DEL CK 0056
High Courts28 Jan 2014
Emirates Vs Commissioner of Central Excise
Delhi High Court · (2015) 37 STR 188
Finance Act, 1994 — Section 65(105)(zzn)
High Courts28 Jan 2014
M/s. Kirat International Vs Union of India and Others
Delhi High Court · (2014) 308 ELT 459 : (2014) 25 GSTR 6
Customs Act, 1962 - Section 127B
High Courts28 Jan 2014Dismissed
Surbhi Singh Vs The Guru Gobind Singh Indraprastha University
Delhi High Court · (2014) 01 DEL CK 0384
High Courts28 Jan 2014Dismissed
Jammu and Kashmir Bank Ltd. and Another Vs M/s. Aravali International
Delhi High Court · (2014) 01 DEL CK 0279
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12 96Evidence Act, 1872 - Section 106 114
High Courts28 Jan 2014Dismissed
Sunita Sharma and Another Vs State of Delhi
Delhi High Court · (2014) 01 DEL CK 0269
Criminal Procedure Code, 1973 (CrPC) - Section 100(5) 161 207 313Evidence Act, 1872 - Section 154 27Penal Code, 1860 (IPC) - Section 302 307 323 324 34
High Courts28 Jan 2014Disposed Off
Shamshad @ Bhura and Another Vs State (Govt. of NCT, Delhi)
Delhi High Court · (2014) 01 DEL CK 0259
Arms Act, 1959 - Section 25 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 392 394 397
High Courts28 Jan 2014Dismissed
Delhi Administration Vs Sunil Kumar and Another
Delhi High Court · (2014) FAJ 387 : (2014) 2 JCC 944
Prevention of Food Adulteration Act, 1954 - Section 16 2(ia)(f) 7
High Courts28 Jan 2014Disposed Off
K. Sarojini Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0256
Constitution of India, 1950 - Article 226Foreign Exchange Management Act, 1999 - Section 19
High Courts28 Jan 2014
New India Assurance Co. Ltd. Vs Ram Ishwar Singh and Others
Delhi High Court · (2014) 1 ACC 619
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Jan 2014
Ved Prakash Vs Usha Verma
Delhi High Court · (2014) 209 DLT 527
Benami Transactions (Prohibition) Act, 1988 — Section 4(1)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Jan 2014Allowed
M.C.D. Vs Ashfaq Ahmed and Another
Delhi High Court · (2014) 01 DEL CK 0194
Civil Procedure Code, 1908 (CPC) - Section 100(5)Delhi Municipal Corporation Act, 1957 - Section 114 115 119 120 126Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 20
High Courts28 Jan 2014Dismissed
Shri Gulab Singh Vs Shri Dal Chand Lowadia and Others
Delhi High Court · (2014) 141 DRJ 203
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts28 Jan 2014Allowed
Rishan Hasan through His Mother Vs Government of NCT of Delhi and Another
Delhi High Court · (2014) 209 DLT 366
High Courts28 Jan 2014Dismissed
M/s. Colorband Dyestuff Pvt. Ltd. Vs M/s. Hotz Industries Ltd.
Delhi High Court · (2014) 4 AD 557 : (2014) 183 CompCas 17 : (2014) 2 CompLJ 636 : (2014) 208 DLT 344
Companies Act, 1956 - Section 433 433(1)(a) 433(e) 434(1)(a)
High Courts28 Jan 2014Dismissed
Lilawati and Others Vs Union of India
Delhi High Court · (2014) 01 DEL CK 0125
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123 123(c) 124A 124-A 154