High Courts28 Jan 2014Dismissed
Pratap Narain Mathur Vs MCD and Others
Delhi High Court · (2014) 01 DEL CK 0122
Civil Procedure Code, 1908 (CPC) - Section 10 100 115 151 96General Clauses Act, 1897 - Section 6
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,897 of 6,818
High Courts28 Jan 2014Disposed Off
Rahul @ Sunny Vs State (NCT of Delhi)
Delhi High Court · (2014) 2 JCC 911
Arms Act, 1959 - Section 25 27Penal Code, 1860 (IPC) - Section 307
High Courts28 Jan 2014Dismissed
Subhash Chand and Another Vs State Bank of Patiala and Another
Delhi High Court · (2014) 4 AD 552 : AIR 2014 Delhi 82 : (2014) 3 BC 266 : (2014) 208 DLT 339
High Courts28 Jan 2014Allowed
Nikunj Wadhawan Vs Jitender and Others
Delhi High Court · (2014) 1 ACC 950
High Courts28 Jan 2014Disposed Off
Ashok Kumar Vs State
Delhi High Court · (2014) 1 JCC 548
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 302, 303, 304
High Courts28 Jan 2014
Mohan Gupta (HUF) Vs Commissioner of Income Tax-XI and Another
Delhi High Court · (2014) 141 DRJ 471 : (2014) 366 ITR 115 : (2014) 225 TAXMAN 216
Income Tax Act, 1961 - Section 143(1) 143(3) 147 148 148(2)
High Courts27 Jan 2014Dismissed
Sushil Goyal Vs Luckson Siddique and Others
Delhi High Court · (2014) 3 AD 372 : (2014) 2 AnWR 12 : (2014) 141 FLR 1078 : (2014) 1 LLJ 709 : (2014) LLR 465
Employees State Insurance Act, 1948 - Section 2(14) 2(23) 2(8) 26 38Penal Code, 1860 (IPC) - Section 304AWorkmens Compensation Act, 1923 - Section 30
High Courts27 Jan 2014Dismissed
M/s. Variety Book Depot Vs SNAB Publishers Pvt. Ltd.
Delhi High Court · (2014) 2 AD 581 : (2014) 1 ARBLR 324 : (2014) 141 DRJ 502
Arbitration and Conciliation Act, 1996 - Section 11 11(6) 19 34 8Evidence Act, 1872 - Section 114(1)Limitation Act, 1963 - Section 18
High Courts27 Jan 2014Disposed Off
Oriental Insurance Co. Ltd. Vs Paras Singhal and Others
Delhi High Court · (2014) 01 DEL CK 0375
Motor Vehicles Act, 1988 - Section 163-A 166
High Courts27 Jan 2014Dismissed
M/s. Israni Telecom Pvt. Ltd. Vs Sh Akhil Rohatgi and Others
Delhi High Court · (2014) 2 AD 540 : (2014) 207 DLT 555 : (2014) 141 DRJ 122
Registration Act, 1908 - Section 49
High Courts27 Jan 2014Dismissed
Sh S.S. Brar Vs Smt. Gulner Zia
Delhi High Court · (2014) 173 PLR 44
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a), Order 17 Rule 3(b), Order 9 Rule 8
High Courts27 Jan 2014Dismissed
Smt. Preeti Arora Vs Sh Aniket Subhash Kore
Delhi High Court · (2014) 1 ILR 758
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14Evidence Act, 1872 - Section 65 65B
High Courts27 Jan 2014Allowed
Ramesh Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 01 DEL CK 0244
Penal Code, 1860 (IPC) - Section 201 302
High Courts27 Jan 2014Partly Allowed
M/s. Tops Security Ltd. Vs Tops Detective and Security Services Ltd. Karamchari Union (Regd.)
Delhi High Court · (2015) 213 DLT 309 : (2014) 141 FLR 383 : (2014) 1 LLJ 594 : (2014) 2 LLN 653
Minimum Wages Act, 1948 - Section 20 20(3)(i)
High Courts27 Jan 2014Disposed Off
Rajender Kumar and Others Vs State (Govt. of NCT, Delhi)
Delhi High Court · (2014) 01 DEL CK 0236
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 308 320 324 325 34
High Courts27 Jan 2014Dismissed
H.P. State Co-Operative Development Federation Vs Chandra Pal Singh
Delhi High Court · (2014) 142 DRJ 122
Arbitration and Conciliation Act, 1996 — Section 34, 37Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Multi-State Cooperative Societies Act, 2002 — Section 38
High Courts27 Jan 2014Dismissed
Surinder Singh Vs Kulbhushan Baluja
Delhi High Court · (2014) 01 DEL CK 0203
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 19, 25B
High Courts27 Jan 2014Disposed Off
Raju @ Rajinder and Another Vs State of Delhi
Delhi High Court · (2014) 1 JCC 776
Penal Code, 1860 (IPC) — Section 304, 304-II
High Courts27 Jan 2014Allowed
Sukhdev Dhal Vs United India Ins. Co. Ltd.
Delhi High Court · (2014) 3 ACC 307
High Courts27 Jan 2014
Uttar Pradesh State Road Transport Corporation Vs Rukhsana
Delhi High Court · (2014) 4 ACC 428
Motor Vehicles Act, 1988 — Section 166