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Delhi High Court judgments

1,36,357 judgments · page 3,898 of 6,818

High Courts27 Jan 2014Disposed Off

Shiksha Vs State

Delhi High Court · (2014) 01 DEL CK 0159

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 307 325 326 34
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High Courts27 Jan 2014

Hari Dutt Pandey Vs C.B.I.

Delhi High Court · (2014) 3 JCC 2084

Penal Code, 1860 (IPC) — Section 409, 467, 471, 477APrevention of Corruption Act, 1988 — Section 13(2)
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High Courts27 Jan 2014Dismissed

Yameen @ Bobby Vs Suresh Kumar Sharma

Delhi High Court · (2014) 01 DEL CK 0004

Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 25-B 25B(8)
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High Courts24 Jan 2014Dismissed

Makhan Singh Vs State

Delhi High Court · (2014) 01 DEL CK 0383

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
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High Courts24 Jan 2014Dismissed

Ashok Kumar Vs State

Delhi High Court · (2014) 3 AD 257

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
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High Courts24 Jan 2014Disposed Off

Rashid Vs State

Delhi High Court · (2014) 1 ILR 684

Penal Code, 1860 (IPC) - Section 304 323 324 34
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High Courts24 Jan 2014Allowed

Ishpinder Kochhar Vs Deluxe Dentelles(P) Ltd. and Another

Delhi High Court · (2014) 207 DLT 689 : (2014) 141 DRJ 570 : (2014) 1 ILR 721

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5 9Delhi Rent Control Act, 1958 - Section 14(1) 26 27 3 43Transfer of Property Act, 1882 - Section 106 111
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