High Courts23 Jan 2014Disposed Off
Nadeem Alias Nadim Vs State
Delhi High Court · (2014) 2 AD 753 : (2014) 207 DLT 337
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313 428Evidence Act, 1872 - Section 35 8
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Delhi High Court judgments
1,36,357 judgments · page 3,900 of 6,818
High Courts23 Jan 2014Disposed Off
Noor Mohammad and Another Vs UOI and Others
Delhi High Court · (2014) 141 DRJ 404
Andhra Pradesh Agricultural University Act, 1963 - Section 2(n)Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 14
High Courts23 Jan 2014Disposed Off
Rakesh Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 01 DEL CK 0372
High Courts23 Jan 2014Disposed Off
Neha Vashisht Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 01 DEL CK 0371
High Courts23 Jan 2014Dismissed
National Insurance Company Vs Swaraj Singh and Others
Delhi High Court · (2014) 1 ACC 684 : (2015) ACJ 1182
High Courts23 Jan 2014
Shikha Mishra and Others Vs S. Krishnamurthy
Delhi High Court · (2014) 01 DEL CK 0301
Civil Procedure Code, 1908 (CPC) - Section 10 151 24Transfer of Property Act, 1882 - Section 53A
High Courts23 Jan 2014Dismissed
Sub. Inspector Gurbachan Singh Vs Uoi and Others
Delhi High Court · (2014) 01 DEL CK 0299
Border Security Force Act, 1968 - Section 108 117(2) 58Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 307 308
High Courts23 Jan 2014Allowed
Mrs. Yogesh Suri Vs Ashok Kumar and Others
Delhi High Court · (2014) 1 ACC 732
High Courts23 Jan 2014Dismissed
Directorate of Revenue Intelligence Vs Manjinder Singh
Delhi High Court · (2014) 2 AD 745
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21 27 27A 41 42
High Courts23 Jan 2014Dismissed
Food Corporation of India, MOGA Vs M/s. Dashmesh Rice and Genl. Mills and Others
Delhi High Court · (2014) 01 DEL CK 0270
Arbitration and Conciliation Act, 1996 - Section 16 34 7
High Courts23 Jan 2014Disposed Off
Kuldip Sobti Vs The Sub Registrar of Assurance-II A and Another
Delhi High Court · (2014) 01 DEL CK 0266
High Courts23 Jan 2014Allowed
M.P. Singh Vs State
Delhi High Court · (2014) 2 AD 545
Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20(1) 7
High Courts23 Jan 2014
Neelam Batra Vs Rakesh Bhatla
Delhi High Court · (2014) 01 DEL CK 0253
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(b) 151Court Fees Act, 1870 - Section 7(iv)(b)
High Courts23 Jan 2014Dismissed
Savitri Devi Vs Lal Chand
Delhi High Court · (2014) 01 DEL CK 0169
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 42 Rule 1
High Courts23 Jan 2014Dismissed
Rajpal Singh Vs Deen Dayal Kapil
Delhi High Court · (2014) 207 DLT 651
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6 100Delhi Municipal Corporation Act, 1957 - Section 507Delhi Rent Control Act, 1958 - Section 1 1(2)
High Courts23 Jan 2014
Mother Dairy Fruit and Vegetable Pvt. Ltd. Vs Dhara Dairy Foods Co.
Delhi High Court · (2014) 209 DLT 778 : (2014) 58 PTC 263
High Courts23 Jan 2014
M/s. Analco (India) Pvt. Ltd. Vs M/s. Navodya Exim Pvt. Ltd.
Delhi High Court · (2014) 208 DLT 104 : (2014) 58 PTC 585
High Courts22 Jan 2014
Kanta Devi and Others Vs Jaswinder Walia and Others
Delhi High Court · (2014) 01 DEL CK 0438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115Delhi Rent Control Act, 1958 — Section 14(1) (e), 25-B, 25B(8), 25-B(8)
High Courts22 Jan 2014Allowed
Bhagirath Vs The State (N.C.T. of Delhi)
Delhi High Court · (2014) 1 JCC 862
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts22 Jan 2014Allowed
Gurbachan Singh Sachdeva Vs Gurbachan Singh Puri
Delhi High Court · (2014) 207 DLT 641 : (2014) 2 RCR(Rent) 573
Delhi Rent Control Act, 1958 — Section 12(1), 12(1)(f), 14(1), 14(1)(a), 14(1)(b)