High Courts22 Jan 2014
Commissioner of Income Tax-III Vs Sunrise Tooling System Pvt. Ltd.
Delhi High Court · (2014) 361 ITR 206
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,902 of 6,818
High Courts22 Jan 2014Dismissed
State Vs Babli @ Bawli and Another
Delhi High Court · (2014) 2 AD 433
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 109 114 328 34 343
High Courts22 Jan 2014Dismissed
Hoshiar Singh and Others Vs DDA
Delhi High Court · (2014) 01 DEL CK 0117
Delhi Development Act, 1957 - Section 22Delhi Land Reforms Act, 1954 - Section 1Land Acquisition Act, 1894 - Section 11 12 16 22 4
High Courts22 Jan 2014Allowed
Sh. Prem Prakash Dabral Vs Smt. Sikha Dabral and Another
Delhi High Court · (2014) 01 DEL CK 0082
High Courts22 Jan 2014Dismissed
B.R. Ambedkar Institute of Dental Sciences and Hospital and Another Vs Union of India and Others
Delhi High Court · (2014) 2 AD 653 : (2014) 141 DRJ 434
High Courts22 Jan 2014Allowed
Rajinder Kumar Gupta and Another Vs Sanjeev Jain and Others
Delhi High Court · (2014) 207 DLT 667
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 11 Rule 12, Order 11 Rule 14, Order 22 Rule 10, Order 38 Rule 5Transfer of Property Act, 1882 - Section 52
High Courts21 Jan 2014Dismissed
Krishan Kumar Vs Canara Bank and Another
Delhi High Court · (2014) 2 AD 661
High Courts21 Jan 2014
State Vs Pawan Kumar Pandey and Others
Delhi High Court · (2014) 141 DRJ 444 : (2014) 2 JCC 1294
Criminal Procedure Code, 1973 (CrPC) - Section 378(1) 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 201 302 34 364 411
High Courts21 Jan 2014Allowed
Raju @Premi Lal (Since Deceased) Thr. L.R''s Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0360
Railway Claims Tribunal Act, 1987 - Section 18 23
High Courts21 Jan 2014Disposed Off
Ilyasuddin Vs State
Delhi High Court · (2014) 01 DEL CK 0357
Criminal Procedure Code, 1973 (CrPC) - Section 313 428 432 433A 433-AEvidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201 302 304-I 304-II 307
High Courts21 Jan 2014Disposed Off
Rahul Gupta Vs Union of India and Another
Delhi High Court · (2014) 01 DEL CK 0349
Passports Act, 1967 - Section 5Registration Act, 1908 - Section 17
High Courts21 Jan 2014
Kapil Gupta Vs Punjab National Bank
Delhi High Court · (2014) 5 AD 712 : (2014) 208 DLT 659 : (2014) 140 DRJ 551
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 1-A, Order 7 Rule 14 151
High Courts21 Jan 2014Disposed Off
Director, Enforcement Directorate Vs Maya Sanyal
Delhi High Court · (2014) 3 AD 573 : (2014) 140 DRJ 556 : (2014) 1 JCC 713
Foreign Exchange Regulation Act, 1973 - Section 18(2) 18(3) 49 51 68(1)
High Courts21 Jan 2014
Standard Chartered Bank (China) Limited Shenzhen Branch Vs State Bank of Patiala and Others
Delhi High Court · (2014) 207 DLT 631 : (2014) 141 DRJ 310
Negotiable Instruments Act, 1881 (NI) - Section 104 21
High Courts21 Jan 2014Allowed
Javed @ Galla Phad Vs State NCT of Delhi
Delhi High Court · (2014) 01 DEL CK 0305
Penal Code, 1860 (IPC) - Section 34 380 394 397 411
High Courts21 Jan 2014Dismissed
The New India Assurance Co. Ltd. Vs Ashok Kumar and Others
Delhi High Court · (2014) 01 DEL CK 0296
High Courts21 Jan 2014Dismissed
Sudha Rani Vs State and Another
Delhi High Court · (2014) 2 AD 523 : (2014) 2 JCC 949
Criminal Procedure Code, 1973 (CrPC) - Section 107 150Hindu Marriage Act, 1955 - Section 13B(1) 13B(2)Penal Code, 1860 (IPC) - Section 376
High Courts21 Jan 2014Dismissed
State Vs Pappu Kumar
Delhi High Court · (2014) 01 DEL CK 0264
Penal Code, 1860 (IPC) - Section 120B 302 34 365 386
High Courts21 Jan 2014Dismissed
Ashwani Bahl and Others Vs Air India Ltd.
Delhi High Court · (2014) ACJ 1837
Arbitration Act, 1940 - Section 30 33 39Contract Act, 1872 - Section 74
High Courts21 Jan 2014Dismissed
United India Insurance Co. Ltd. Vs Ashwani Kumar and Others
Delhi High Court · (2014) 2 AnWR 834 : (2014) LLR 231 : (2014) 173 PLR 41
Employees Compensation Act, 1923 - Section 30 8Penal Code, 1860 (IPC) - Section 302