High Courts22 Jan 2014Dismissed
Jagan Vs State
Delhi High Court · (2014) 1 JCC 797
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 366 375 376
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,901 of 6,818
High Courts22 Jan 2014
Central Warehousing Corporation Vs CIT
Delhi High Court · (2014) 2 AD 517 : (2014) 364 ITR 503
Income Tax Act, 1961 - Section 10(29) 143(3) 147 148
High Courts22 Jan 2014Disposed Off
Ashok Kumar Jhamb Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0367
High Courts22 Jan 2014Disposed Off
Rameshwar Vs State
Delhi High Court · (2014) 01 DEL CK 0365
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 304
High Courts22 Jan 2014Dismissed
S. Ravinder Singh and Another Vs S. Piara Singh
Delhi High Court · (2014) 01 DEL CK 0364
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 16(4) 25B 25B(8)
High Courts22 Jan 2014Dismissed
Sheel Khanna and Others Vs Surinder Kaur Banga and Another
Delhi High Court · (2014) 207 DLT 611
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226 227Delhi Rent Control Act, 1958 - Section 14(1)(a) 14(1)(d) 14(1)(h) 15(1) 38
High Courts22 Jan 2014Allowed
Mahavir Singh Vs State
Delhi High Court · (2014) 2 AD 594 : (2014) 141 DRJ 149
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts22 Jan 2014Allowed
Raju and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 01 DEL CK 0352
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34 392 397
High Courts22 Jan 2014Dismissed
DDA Vs Surjit Singh and Another
Delhi High Court · (2014) 01 DEL CK 0350
High Courts22 Jan 2014
Swapna Bhattacharya Vs M/S. M-Tech Developers Ltd.
Delhi High Court · (2014) 183 CompCas 287
Companies Act, 1956 - Section 433 433(e) 434 439
High Courts22 Jan 2014Dismissed
Smt. Satya Khurana Vs Saminder Singh Reen
Delhi High Court · (2014) 01 DEL CK 0312
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Specific Relief Act, 1963 - Section 16 20
High Courts22 Jan 2014
Shalender Kaushik Vs Securities and Exchange Board of India (SEBI) and Another
Delhi High Court · (2014) 119 CLA 41 : (2014) 182 CompCas 480 : (2014) 2 CompLJ 427 : (2014) 124 SCL 209
Companies Act, 1956 - Section 291Securities and Exchange Board of India Act, 1992 - Section 12 12(1B) 24 27 27(1)
High Courts22 Jan 2014Dismissed
M/s. Store One Retail India Ltd. (Formerly Known as India Bulls Retail Services Ltd. Vs M/s. TTK Prestige Ltd.
Delhi High Court · (2014) 01 DEL CK 0300
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5)
High Courts22 Jan 2014Disposed Off
Madan Lal Vs The State (govt. of National Capital Territory) of Delhi
Delhi High Court · (2014) 1 ILR 668 : (2014) 2 JCC 933
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 307 326
High Courts22 Jan 2014Dismissed
K.P. Ramakrishnan and Others Vs Bhagwan Das Kalra Decd thr. Lrs. and Others
Delhi High Court · (2014) 6 AD 51 : (2014) 208 DLT 236
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27 151Constitution of India, 1950 - Article 226 227Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(a) 14(1)(b) 14(1)(e) 25B
High Courts22 Jan 2014Disposed Off
Rajinder Kumar Aggarwal Dharamshala Trust Vs Om Prakash Verma
Delhi High Court · (2014) 6 AD 309 : (2014) 210 DLT 220
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11 100 115 96Delhi Rent Control Act, 1958 - Section 2(1) 27 50General Clauses Act, 1897 - Section 6
High Courts22 Jan 2014Disposed Off
Vipan Kumar Vs Simmi Gaba and Another
Delhi High Court · (2014) 4 AD 307 : (2014) 207 DLT 514
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 25B 25B(8)
High Courts22 Jan 2014Disposed Off
Dr. Abhay Nath Jha Vs Col. Satsangi''s Kiran Memorial Public School and Another
Delhi High Court · (2014) 01 DEL CK 0289
Constitution of India, 1950 - Article 226Delhi School Education Act, 1973 - Section 24
High Courts22 Jan 2014
Commissioner Income Tax-I Vs CHD Developers Ltd.
Delhi High Court · (2014) 3 AD 165 : (2014) 266 CTR 360 : (2014) 362 ITR 177
High Courts22 Jan 2014Dismissed
Gulati and Co. P. Ltd. Vs Ram Chander through L.RS. and Others
Delhi High Court · (2014) 01 DEL CK 0167
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14(5), Order 14 Rule 5, Order 41 Rule 27 100 151Resettlement of Displaced Persons (Land Acquisition) Act, 1948 - Section 3