High Courts21 Jan 2014
Rishi Singh Vs State
Delhi High Court · (2014) 208 DLT 1 : (2014) 1 DMC 733 : (2014) 1 JCC 557
Penal Code, 1860 (IPC) — Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,903 of 6,818
High Courts21 Jan 2014Dismissed
Registrar of Companies Vs Cyber Space Ltd.
Delhi High Court · (2014) 2 AD 748 : (2014) 119 CLA 50 : (2014) 182 CompCas 495 : (2014) 207 DLT 318 : (2014) 141 DRJ 273
Companies Act, 1956 - Section 433(f) 454
High Courts21 Jan 2014Disposed Off
Veena Vs State Ashok @ Pappu Vs State (GNCT of Delhi)
Delhi High Court · (2014) 2 JCC 930
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 34 363 368 373
High Courts21 Jan 2014Dismissed
Shri Jagdish Vs Smt. Krishna Kumari
Delhi High Court · (2014) 01 DEL CK 0064
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Municipal Corporation Act, 1957 - Section 507Delhi Rent Control Act, 1958 - Section 1
High Courts21 Jan 2014Disposed Off
B.K. Bhagat Vs New Delhi Municipal Council and Another
Delhi High Court · (2014) 01 DEL CK 0028
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 10 5 7
High Courts20 Jan 2014Disposed Off
LE Passage to India Tours and Travels Pvt. Ltd Vs Deepak Bhatnagar
Delhi High Court · (2014) 3 AD 636 : (2014) 209 DLT 554 : (2014) 141 DRJ 172
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Contract Act, 1872 - Section 27
High Courts20 Jan 2014Dismissed
University of Delhi Vs Vijay Prakash Vijay and Others
Delhi High Court · (2014) 01 DEL CK 0353
Constitution of India, 1950 - Article 226 227Limitation Act, 1963 - Section 5Payment of Gratuity Act, 1972 - Section 4 4(4) 7 7(4)(C) 7(7)
High Courts20 Jan 2014Disposed Off
Ramesh Kumar Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 2 AD 1 : (2014) 207 DLT 438 : (2014) 1 DMC 501 : (2014) 1 JCC 848
Criminal Procedure Code, 1973 (CrPC) - Section 161 215 221 428Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113A
High Courts20 Jan 2014Disposed Off
Giri Raj Singh Meena Vs State (NCT of Delhi)
Delhi High Court · (2014) 6 AD 175 : (2014) 2 CCR 105 : (2014) 209 DLT 415
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 325 428Prevention of Corruption Act, 1988 - Section 13 13(1)(d) 13(1)(d)(i) 13(2) 20
High Courts20 Jan 2014Dismissed
Shailabala Mishra Vs Jawaharlal Nehru University and Another
Delhi High Court · (2014) 01 DEL CK 0318
High Courts20 Jan 2014Dismissed
National Insurance Co. Ltd. Vs Ram Prakash and Others
Delhi High Court · (2014) LLR 234
Employees Compensation Act, 1923 - Section 2(g) 30 4(1)(b) 4(2A)
High Courts20 Jan 2014Dismissed
Nanak Ram Jaisinghani Vs Tilak Raj Salooja and Others
Delhi High Court · (2014) 208 DLT 193
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7 100Transfer of Property Act, 1882 - Section 100 106
High Courts20 Jan 2014Disposed Off
Trilok Singh and Another Vs State (NCT of Delhi)
Delhi High Court · (2014) 2 JCC 956
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313 428Penal Code, 1860 (IPC) - Section 300 302 304 307 326
High Courts20 Jan 2014Allowed
Vishal Vs The State of NCT of Delhi
Delhi High Court · (2014) 1 ILR 652
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 390 392 397 511
High Courts20 Jan 2014Disposed Off
M/s. Seth Hotels Pvt. Ltd. Vs Late Mahinder Kumar Seth and Others
Delhi High Court · (2014) 119 CLA 55 : (2014) 182 CompCas 491 : (2014) 2 CompLJ 615 : (2014) 124 SCL 205
Companies Act, 1956 - Section 397 398
High Courts20 Jan 2014Dismissed
Ravinder Bagga Vs Ved Prakash Tyagi
Delhi High Court · (2014) 01 DEL CK 0205
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts20 Jan 2014Dismissed
Pushpa Rani and Others Vs DDA
Delhi High Court · (2014) 01 DEL CK 0157
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 41 Rule 27, Order 42 Rule 1Delhi Development Act, 1957 - Section 53-B
High Courts20 Jan 2014Dismissed
Maya Ram Sharma Vs Union of India and Another
Delhi High Court · (2014) 5 AD 751 : (2014) 207 DLT 452
High Courts20 Jan 2014Dismissed
Mehtab Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 141 FLR 804 : (2014) 1 LLN 627 : (2014) LLR 241
Industrial Disputes Act, 1947 - Section 17-B 25(F) 25(G)
High Courts20 Jan 2014Dismissed
Satish Kumar Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0075