High Courts17 Jan 2014Allowed
Harbhajan Singh Vs Mahinder Singh@ Micy
Delhi High Court · (2014) 208 DLT 690 : (2014) 141 DRJ 116
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 7Transfer of Property Act, 1882 - Section 106 113
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Delhi High Court judgments
1,36,357 judgments · page 3,905 of 6,818
High Courts17 Jan 2014Dismissed
Vinod Kumar and Others Vs Salwan Public School and Another
Delhi High Court · (2014) LLR 239
Constitution of India, 1950 - Article 12Uttar Pradesh Industrial Disputes Act, 1947 - Section 11-A 6-N
High Courts17 Jan 2014Dismissed
M/s. Holystar Natural Resources Pvt. Ltd. and Another Vs Union of India and Another
Delhi High Court · AIR 2014 Delhi 60 : (2014) 3 BC 233 : (2014) 121 CLA 18 : (2015) 191 CompCas 482 : (2014) 207 DLT 396
Banking Regulation Act, 1949 - Section 21 35-AConstitution of India, 1950 - Article 14 19(1)(g) 245Delhi Municipal Corporation Act, 1957 - Section 116 116(3)
High Courts17 Jan 2014Dismissed
M/s. Lalkuan Stone Crushers Ltd. Vs Union of India and Others
Delhi High Court · (2014) 207 DLT 533
Companies Act, 1956 - Section 209(4A)
High Courts16 Jan 2014Allowed
Raj Kumari Devi and Others Vs Union of India
Delhi High Court · (2014) 01 DEL CK 0359
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c) 123(c)(2) 124A
High Courts16 Jan 2014Allowed
Shipra Chatterjee and Others Vs Jai Pal Singh and Others
Delhi High Court · (2014) 1 ACC 831 : (2014) ACJ 2821
High Courts16 Jan 2014Dismissed
M/s. National Insurance Co. Ltd. Vs Ajeet Kaur and Others
Delhi High Court · (2014) 01 DEL CK 0306
Motor Vehicles Act, 1988 - Section 163A
High Courts16 Jan 2014
Sirjan Pal Singh Vs Harminder Singh Bakshi and Others
Delhi High Court · (2014) 207 DLT 567 : (2014) 141 DRJ 289 : (2014) 173 PLR 35
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 22(10), Order 22 Rule 3, Order 22 Rule 4
High Courts16 Jan 2014
Arvind Kejriwal and Others Vs Amit Sibal and Another
Delhi High Court · (2015) CriLJ 215 : (2014) 212 DLT 489 : (2014) 1 JCC 229
Constitution of India, 1950 - Article 14 142 21 226 227Criminal Procedure Code, 1973 (CrPC) - Section 173 199(1) 204 205 239Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Jan 2014
Smt. Sunita and Others Vs Union of India
Delhi High Court · (2014) 2 ACC 66 : (2015) ACJ 2126
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123 123(c) 124A
High Courts16 Jan 2014
Swatanter Kumar Vs The Indian Express Ltd. and Others
Delhi High Court · (2016) 1 AD 288 : (2014) 207 DLT 221 : (2014) 141 DRJ 343
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3 151Constitution of India, 1950 - Article 129 141 142(2) 19(1) 19(1)(a)
High Courts16 Jan 2014Disposed Off
Mohd. Ashikian Qureshi Vs D.D.A. and Others
Delhi High Court · (2014) 3 AD 226 : (2014) 141 DRJ 658 : (2014) 2 ILR 1276
High Courts16 Jan 2014Dismissed
Maharaja Kumar Kharagh Singh of Nabha (Deceased) through LR. Vs His Highness Maharaja Pratap Singh of Nabha (Deceased) through LR and Others
Delhi High Court · (2014) 207 DLT 591 : (2014) 140 DRJ 658
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts16 Jan 2014
ICICI Lombard General Insurance Co. Ltd. Vs Kanta Devi and Others
Delhi High Court · (2014) 2 AD 579
High Courts16 Jan 2014Dismissed
New India Assurance Company Ltd. Vs Kusum Lata and Others
Delhi High Court · (2014) 01 DEL CK 0046
High Courts16 Jan 2014Disposed Off
Gulshan Sharma and Others Vs State of NCT of Delhi
Delhi High Court · (2014) 1 ILR 628
Penal Code, 1860 (IPC) - Section 201 307 34
High Courts16 Jan 2014Dismissed
Bharat Carriers Ltd. Vs Fayez Sekh and Others
Delhi High Court · (2014) 173 PLR 39
Civil Procedure Code, 1908 (CPC) — Section 11Employees Compensation Act, 1923 — Section 30, 4A
High Courts15 Jan 2014
Mukesh and Others Vs State of Delhi
Delhi High Court · (2015) 1 AD 549
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437A — Penal Code, 1860 (IPC) - Section 328, 34, 498A