High Courts15 Jan 2014Dismissed
Union of India Vs Deva Singh and Others
Delhi High Court · (2014) 01 DEL CK 0370
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(b)(i) 123(c) 123(c)(2) 124A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,906 of 6,818
High Courts15 Jan 2014Disposed Off
Om Parkash Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 2 AD 528 : (2014) 2 JCC 938
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161 428Penal Code, 1860 (IPC) - Section 302 304-B 498
High Courts15 Jan 2014Dismissed
Gangadhar Padhy Vs Prem Singh
Delhi High Court · (2015) 1 AD 132 : (2014) 211 DLT 104
Penal Code, 1860 (IPC) - Section 509
High Courts15 Jan 2014Disposed Off
M/s. Deccan Mechanical and Chemical Industries Pvt. Ltd. and Another Vs NTPC Ltd. and Another
Delhi High Court · (2014) 01 DEL CK 0316
Constitution of India, 1950 - Article 226
High Courts15 Jan 2014Disposed Off
M/s. Asian Institute of Transport Development Vs South Delhi Municipal Corporation
Delhi High Court · (2014) 4 AD 322 : (2014) 207 DLT 541
Constitution of India, 1950 - Article 226Delhi Municipal Corporation Act, 1957 - Section 120 120(1) 169
High Courts15 Jan 2014Dismissed
Govt. of NCT of Delhi and Another Vs The Shreeyans Educational Society and Another
Delhi High Court · (2014) 207 DLT 562
High Courts15 Jan 2014Dismissed
DDA Vs Sh. Ram Kumar Gupta and Another
Delhi High Court · (2014) 01 DEL CK 0210
Constitution of India, 1950 - Article 226
High Courts15 Jan 2014Partly Allowed
Delhi Cantonment Board Vs Smt. Raj Kumari Sachdeva and Others Smt. Rajinder Kaur and Others Vs Delhi Cantonment Board
Delhi High Court · (2014) 01 DEL CK 0209
Constitution of India, 1950 - Article 14 16 21ADelhi School Education Act, 1973 - Section 10 2(e)(ii) 2(h) 2(l) 2(t)
High Courts15 Jan 2014Dismissed
R.P. Khosla and Another Vs Hon''ble Company Law Board and Others
Delhi High Court · (2014) 2 AD 551 : (2014) 120 CLA 268 : (2014) 183 CompCas 227
Civil Procedure Code, 1908 (CPC) - Section 148A 148-ACompanies Act, 1956 - Section 10-E 10F 32(2)Constitution of India, 1950 - Article 136 226
High Courts15 Jan 2014Disposed Off
Satish Kumar Modi Vs State Royal Airways Ltd. and Others Vs NCT of Delhi and Others
Delhi High Court · (2014) 2 AD 468 : (2014) 141 DRJ 74 : (2014) 3 JCC 2105
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 200 340 340(1) 482Penal Code, 1860 (IPC) - Section 120B 406 409 418 420
High Courts15 Jan 2014Disposed Off
Ajit Singh Vs Vinod Kumar and Others
Delhi High Court · (2014) 208 DLT 217 : (2014) 143 DRJ 426
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Copyright Act, 1957 - Section 18Registration Act, 1908 - Section 17 17(1A) 17(2)(v) 49
High Courts15 Jan 2014Dismissed
Smt. Veena Vs State and Others
Delhi High Court · (2014) 207 DLT 673
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 10 Rule 10
High Courts15 Jan 2014Allowed
Smt. Preeti Satija Vs Smt. Raj Kumari and Another
Delhi High Court · (2014) 3 AD 329 : AIR 2014 Delhi 46 : (2014) 207 DLT 78 : (2014) 141 DRJ 295 : (2014) 2 ILR 1246 : (2014) 2 RCR(Civil) 8 : (2014) 1 RCR(Criminal) 1035
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 406 498-A
High Courts15 Jan 2014Dismissed
Cap. Vijay Kumar Trehan Vs Dr. Sushil Kumar Trehan and Another
Delhi High Court · (2014) 01 DEL CK 0106
High Courts15 Jan 2014Dismissed
Suresh Bala and Others Vs Rampal
Delhi High Court · (2014) 5 AD 685 : (2014) 208 DLT 274
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Delhi Land Reforms Act, 1954 - Section 104 13 185 186 84
High Courts15 Jan 2014Dismissed
Raj Pal Goel and Another Vs Union of India
Delhi High Court · (2014) 1 ACC 417 : (2014) ACJ 2415 : (2014) 173 PLR 33
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c) 124A 156
High Courts15 Jan 2014Allowed
Anupam Sharma Vs Union of India
Delhi High Court · (2014) 01 DEL CK 0096
Railway Claims Tribunal Act, 1987 - Section 18 23Railways Act, 1989 - Section 123(c) 124A 124-A
High Courts15 Jan 2014Dismissed
Syndicate Bank Vs K.S. Srivastava and Another
Delhi High Court · (2014) 01 DEL CK 0091
Industrial Disputes Act, 1947 - Section 33(C)(2)Penal Code, 1860 (IPC) - Section 409 436
High Courts15 Jan 2014Dismissed
P.C. Mishra Vs CBI
Delhi High Court · (2014) 2 JCC 918
Criminal Procedure Code, 1973 (CrPC) - Section 389(1)Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 7
High Courts15 Jan 2014Allowed
Kavita Dogra Vs Director of Enforcement, Enforcement Directorate
Delhi High Court · (2014) 182 CompCas 376 : (2014) 4 CoMPLJ 189
Foreign Exchange Regulation Act, 1973 - Section 18(2) 68Negotiable Instruments Act, 1881 (NI) - Section 138 141