High Courts10 Jan 2014
V.K. Nayar Vs Mrs. Usha Puri and Others
Delhi High Court · (2014) 01 DEL CK 0403
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Limitation Act, 1963 - Section 9Specific Relief Act, 1963 - Section 14
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,908 of 6,818
High Courts10 Jan 2014Disposed Off
Kumari Shinay Gupta Vs Mohd. Kaleem
Delhi High Court · (2014) 01 DEL CK 0362
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 15, Order 20 Rule 20 151Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 9
High Courts10 Jan 2014Allowed
North Delhi Power Ltd. Vs Wheels Polymers Pvt. Ltd. and Another
Delhi High Court · (2014) 141 DRJ 390 : (2014) 173 PLR 29
Civil Procedure Code, 1908 (CPC) - Section 114 144 151 96
High Courts10 Jan 2014Disposed Off
Mool Chand @ Chilli and Others Vs State
Delhi High Court · (2014) 01 DEL CK 0335
Penal Code, 1860 (IPC) - Section 307 324 34
High Courts10 Jan 2014Disposed Off
Satish Kumar Bhalla Vs State
Delhi High Court · (2014) 4 AD 502 : (2014) 206 DLT 557
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 293 313 319 319(1) 319(4)Penal Code, 1860 (IPC) - Section 120B
High Courts10 Jan 2014Allowed
Max Hospital, Pitampura Vs Medical Council of India
Delhi High Court · (2014) 1 ILR 620
Constitution of India, 1950 - Article 226 227Indian Medical Council Act, 1956 - Section 20-A 33(m)
High Courts10 Jan 2014
Smithkline Beecham Ltd and Another Vs Hanish K. Ajmera and Another
Delhi High Court · AIR 2014 Delhi 76 : (2014) 207 DLT 545 : (2014) 58 PTC 331
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 20Trade Marks Act, 1999 - Section 134 21 34
High Courts10 Jan 2014
Oriental Cuisines Private Ltd. Vs Star Restaurants Private Ltd.
Delhi High Court · AIR 2014 Delhi 57 : (2014) 207 DLT 675 : (2014) 57 PTC 393
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jan 2014Disposed Off
K.R. Vengadeswar Vs The Narcotics Control Bureau
Delhi High Court · (2014) 01 DEL CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 24 25 25 26 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c) 29 50 53 67
High Courts10 Jan 2014Allowed
Deepak Chawla Vs The State and Others
Delhi High Court · (2014) 2 JCC 880
Electricity Act, 2003 - Section 135
High Courts10 Jan 2014
Bombay Dyeing and Manufacturing Co. Ltd. and Others Vs UOI and Others
Delhi High Court · (2014) 201 ECR 289 : (2014) 310 ELT 79 : (2014) 25 GSTR 290
Constitution of India, 1950 - Article 14Customs Act, 1962 - Section 65 66
High Courts10 Jan 2014Dismissed
M/s. JSC Centrodorstroy Vs M/s. National Highways Authority of India
Delhi High Court · (2014) 1 ARBLR 148
Arbitration and Conciliation Act, 1996 - Section 34 37
High Courts10 Jan 2014
Suresh Vs State
Delhi High Court · (2014) 1 JCC 558
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 307, 324, 325, 34
High Courts10 Jan 2014Dismissed
Lalit Madhan Vs Pramod Kalra
Delhi High Court · (2014) 3 AD 323 : (2014) 207 DLT 92 : (2014) 2 RCR(Civil) 121 : (2014) 1 RCR(Rent) 237
High Courts10 Jan 2014Dismissed
Poonam Garg Vs The Chief Manager, State Bank of Patiala and Another
Delhi High Court · (2014) 2 AD 711 : (2014) 2 BC 118 : (2014) 207 DLT 180
Arbitration and Conciliation Act, 1996 - Section 34 34(3)Limitation Act, 1963 - Section 10 10 11 11 12 12 12Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 20 20(3) 24 30 30(1)
High Courts10 Jan 2014Disposed Off
Jauddin @ Pappu Vs The State (Nct of Delhi)
Delhi High Court · (2014) 1 ILR 617
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 392 397 458
High Courts10 Jan 2014Disposed Off
Yogita Godara Vs Food Corporation of India and Others
Delhi High Court · (2014) 01 DEL CK 0088
High Courts10 Jan 2014Dismissed
Rajender Prasad Sharma Vs National Hydroelectric Power Corporation Ltd.
Delhi High Court · (2014) 2 AD 229 : (2014) 2 LLN 657
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts10 Jan 2014
Commissioner of Income Tax Vs Pramod Kumar Dang
Delhi High Court · (2014) 265 CTR 1 : (2014) 361 ITR 137
Income Tax Act, 1961 - Section 132(1) 132B 140A 143(1)(a) 154
High Courts10 Jan 2014Dismissed
S.K. Srivastava Vs Ms. X and Another
Delhi High Court · (2014) 01 DEL CK 0025
Constitution of India, 1950 - Article 215 311(2)Contempt of Courts Act, 1971 - Section 13 15 19Immoral Traffic (Prevention) Act, 1956 - Section 2