High Courts10 Jan 2014Allowed
Praveen Oberoi Vs Raj Kumari
Delhi High Court · (2014) 2 AD 617 : (2014) 207 DLT 116
Contract Act, 1872 - Section 73 74
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,909 of 6,818
High Courts10 Jan 2014Dismissed
Rajesh Bansal and Another Vs A.S. Rastogi
Delhi High Court · (2014) 3 AD 366 : (2014) 207 DLT 264
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 20 Rule 12Contract Act, 1872 - Section 74
High Courts09 Jan 2014
Pankaj Kumar Vs Hukam Chand
Delhi High Court · (2014) 01 DEL CK 0432
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Transfer of Property Act, 1882 — Section 106
High Courts09 Jan 2014Disposed Off
Sher Singh @ Sheru Vs State
Delhi High Court · (2014) 1 JCC 562
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300 302 304 307 449
High Courts09 Jan 2014Dismissed
Jai Narain Vs State
Delhi High Court · (2014) 01 DEL CK 0272
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 6 8Penal Code, 1860 (IPC) - Section 342 376 506
High Courts09 Jan 2014Disposed Off
Jagbir Singh and Others Vs State
Delhi High Court · (2014) 2 AD 367
Penal Code, 1860 (IPC) - Section 147 148 149 307 323
High Courts09 Jan 2014Dismissed
Raj Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 2 AD 369
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313Penal Code, 1860 (IPC) - Section 302
High Courts09 Jan 2014Allowed
Vijay Sunar Vs North Delhi Power Limited North Delhi Power Limited Vs Vijay Sunar
Delhi High Court · (2014) 01 DEL CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 313Electricity Act, 2003 - Section 135 154(5)
High Courts09 Jan 2014Dismissed
YFC Projects P. Ltd. Vs UOI Skyline Engineering Contracts (India)(P) Ltd. Vs UOI and Others National Building Construction Ciroiratuib Kunuted (NBCC) Vs UOI and Another
Delhi High Court · (2014) 44 GST 334 : (2014) 35 STR 8 : (2014) 69 VST 153
Constitution of India, 1950 - Article 366(29-A)Finance Act, 1994 - Section 65 65(105) 65(105)(zzd) 65(105)(zzh) 65(105)(zzq)
High Courts09 Jan 2014
R.K. Pabbi Vs DDA and Another
Delhi High Court · (2014) 01 DEL CK 0105
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5) 151
High Courts09 Jan 2014Dismissed
Shri Sourabh Agarwal Vs Sh. Megh Raj Mansharamani
Delhi High Court · (2014) 173 PLR 25
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 7, Order 8 Rule 5 100Transfer of Property Act, 1882 - Section 106
High Courts09 Jan 2014Disposed Off
Ravinder Kumar Vs The State
Delhi High Court · (2014) 1 ILR 612
Penal Code, 1860 (IPC) - Section 307 324
High Courts09 Jan 2014Disposed Off
Jai Singh and Another Vs Man Singh and Others
Delhi High Court · (2014) 2 AD 491 : (2014) 141 DRJ 339 : (2014) 2 ILR 1237
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27 107 151Evidence Act, 1872 - Section 165
High Courts09 Jan 2014Dismissed
Shahajad and Others Vs Union of India
Delhi High Court · (2014) 1 ACC 397 : (2014) ACJ 2050 : AIR 2014 Delhi 41
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123 124A 154
High Courts09 Jan 2014Disposed Off
Raj Solvex Pvt. Ltd. Vs Special Director, Enforcement Directorate
Delhi High Court · (2014) 141 DRJ 265 : (2014) 2 JCC 1011 : (2014) 4 RCR(Criminal) 302
Constitution of India, 1950 - Article 226Foreign Exchange Management Act, 1999 - Section 19 19(2) 35 49Foreign Exchange Regulation Act, 1973 - Section 13 18 18A 19 50
High Courts09 Jan 2014
Rama Peer Trader Vs Scot Innovation Wires and Cables Pvt. Ltd.
Delhi High Court · (2014) 2 AD 362 : (2014) 182 CompCas 276 : (2014) 2 CompLJ 607 : (2014) 207 DLT 57
Companies Act, 1956 - Section 433(e) 434(1)(a)
High Courts08 Jan 2014
Jagdamba Consumer Co-op. Store Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 01 DEL CK 0437
Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts08 Jan 2014
Praveen Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 2 ILR 1230
Essential Commodities Act, 1955 — Section 3Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts08 Jan 2014
Bhupinder Vs The State (NCT of Delhi)
Delhi High Court · (2014) 01 DEL CK 0428
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113B, 113-BPenal Code, 1860 (IPC) — Section 304B, 304-B, 306, 498-A
High Courts08 Jan 2014
Miglani Kerosene Oil Depot Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 2 ILR 1223