High Courts08 Jan 2014
Madan Lal Pawan Kumar Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2014) 2 ILR 1118
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,910 of 6,818
High Courts08 Jan 2014Dismissed
Abhishek Vohra Vs Sureshta Malhotra and Others
Delhi High Court · (2014) 2 ILR 1159
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a) — Court Fees Act, 1870 - Section 7(iv)(c)
High Courts08 Jan 2014Disposed Off
Sushil Goel Vs N.K. Goel
Delhi High Court · (2014) 208 DLT 197
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151
High Courts08 Jan 2014Disposed Off
Prem Nath Chopra Vs Arun Chopra and Others
Delhi High Court · (2014) 207 DLT 787
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 - Article 141Evidence Act, 1872 - Section 45 47 63 67 68
High Courts08 Jan 2014
The Registrar, Indian Council of Arbitration Vs K.S. Sidhu
Delhi High Court · (2014) 1 ARBLR 180 : (2014) 141 DRJ 687
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1A, Order 9 Rule 7Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 39 65 70
High Courts08 Jan 2014Disposed Off
Prashant Jain Vs State
Delhi High Court · (2014) 3 AD 752 : (2014) 207 DLT 752
Criminal Procedure Code, 1973 (CrPC) - Section 216 313 464Penal Code, 1860 (IPC) - Section 302 304B 304-B 34 498-A
High Courts08 Jan 2014Dismissed
Jai Gopal Sethi Vs Sanjay Sabharwal and Others
Delhi High Court · (2014) 141 DRJ 422
Contract Act, 1872 - Section 202Transfer of Property Act, 1882 - Section 41 53A
High Courts08 Jan 2014Dismissed
Sureshta Malhotra Vs Urmila Rani Chadha and Others
Delhi High Court · (2014) 2 ILR 1151
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)(b)Court Fees Act, 1870 - Section 7(iv)(c)
High Courts08 Jan 2014Allowed
Bharat Heavy Electrical Ltd. Vs Shri Ashutosh Engineering Industries and Others
Delhi High Court · (2014) 4 AD 151 : (2014) 3 ARBLR 560 : (2014) 142 DRJ 390 : (2014) 2 ILR 1128
Arbitration and Conciliation Act, 1996 - Section 16(2) 37 7Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227
High Courts08 Jan 2014Dismissed
Ravi Somani Vs Union of India and Another
Delhi High Court · AIR 2014 Delhi 45
High Courts08 Jan 2014
N.D.P.L. Vs Sony Steels Narendra Kumar Gupta Vs N.D.P.L.
Delhi High Court · (2014) 01 DEL CK 0221
Electricity Act, 2003 - Section 135 154(5)
High Courts08 Jan 2014
United India Insurance Co. Ltd. Vs Meenakshi and Others Meenakshi and Others Vs Banne Ali and Others
Delhi High Court · (2014) 1 ACC 403 : (2015) ACJ 149 : (2015) 1 AnWR 834
High Courts08 Jan 2014Dismissed
Gurdev Singh Vs U.O.I. and Others
Delhi High Court · (2014) 2 AD 772 : (2014) 207 DLT 111 : (2014) 2 SLJ 159
Criminal Procedure Code, 1973 (CrPC) - Section 154
High Courts08 Jan 2014
Devinder Kaur and Another Vs Surjit Singh and Others
Delhi High Court · (2014) 01 DEL CK 0132
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 340Registration Act, 1908 - Section 17(1)(b)
High Courts08 Jan 2014Allowed
Sanjay Kumar @ Doctor and Another Vs State
Delhi High Court · (2014) 01 DEL CK 0129
Penal Code, 1860 (IPC) - Section 392 394 397
High Courts08 Jan 2014
Rakesh @ Shanker Vs State
Delhi High Court · (2014) 1 JCC 13
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 21 42 50
High Courts08 Jan 2014Dismissed
Bimla Devi and Another Vs Union of India
Delhi High Court · (2014) 2 ACC 663 : (2014) ACJ 2436 : (2014) 3 AD 188 : (2015) 1 AnWR 34 : (2014) 173 PLR 20
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123 123(c) 124(A) 124A 154
High Courts08 Jan 2014Disposed Off
M/s. National Highways Authority of India Vs M/s. PCL Suncon (JV)
Delhi High Court · (2014) 1 ARBLR 169 : (2014) 141 DRJ 395 : (2014) 2 ILR 1138
Arbitration and Conciliation Act, 1996 - Section 16 34
High Courts08 Jan 2014Dismissed
M.R. Ghai Vs District and Sessions Judge
Delhi High Court · (2014) 2 AD 461 : (2014) 208 DLT 2 : (2015) 1 SLJ 152
High Courts08 Jan 2014Dismissed
M/s. New India Assurance Co. Ltd. Vs Hari Singh and Others
Delhi High Court · (2014) 01 DEL CK 0052
Motor Vehicles Act, 1988 - Section 163-A 166Penal Code, 1860 (IPC) - Section 279 337