CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,912 of 6,818

High Courts06 Jan 2014Disposed Off

Mahesh Pal Singh Vs State of NCT of Delhi

Delhi High Court · (2014) 2 AD 418 : (2014) 140 DRJ 386 : (2014) 1 JCC 677

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(1)(d)(i) 13(2) 13(ii) 7
Read judgment
High Courts06 Jan 2014

Ponty Singh Vs Anu Singh Bhatia

Delhi High Court · (2014) 2 AD 621 : (2014) 207 DLT 126 : (2014) 140 DRJ 413

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 7 151Hindu Marriage Act, 1955 - Section 13(1)(ia)
Read judgment
High Courts06 Jan 2014Dismissed

Pawan Pathak Vs Chhajju Ram

Delhi High Court · (2014) 2 ILR 1099

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 25 25(B)(8) 25B 25B(8)
Read judgment
High Courts06 Jan 2014Disposed Off

Smt. Sarika Jain and Others Vs Saran Singh Chhabra

Delhi High Court · (2014) 4 AD 451 : (2014) 208 DLT 157

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 19 25B 25-B 25B(8)Slum Areas (Improvement and Clearance) Act, 1956 - Section 19
Read judgment
High Courts06 Jan 2014Allowed

Ahmed Sayeed Vs State

Delhi High Court · (2014) 1 ILR 595 : (2014) 1 JCC 727

Evidence Act, 1872 - Section 113(B)Penal Code, 1860 (IPC) - Section 304B 498A
Read judgment