High Courts03 Jan 2014
Wool Worth (I) Ltd. Vs UOI and Others
Delhi High Court · (2014) 307 ELT 492 : (2014) 44 GST 533 : (2014) 27 GSTR 158
Central Excises and Salt Act, 1944 - Section 3 5A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,913 of 6,818
High Courts03 Jan 2014Dismissed
Bhawani Shanker Vs Sh. Bakshish Singh
Delhi High Court · (2014) 173 PLR 15 : (2014) 2 RCR(Rent) 352
Civil Procedure Code, 1908 (CPC) - Section 100 106Delhi Municipal Corporation Act, 1957 - Section 507Delhi Rent Control Act, 1958 - Section 1
High Courts03 Jan 2014Dismissed
Rajkumari Khanchandani Vs The Management of Ses, Baba Nebhraj Sr. Sec School and Another
Delhi High Court · (2014) 01 DEL CK 0314
Delhi School Education Act, 1973 - Section 8(3)
High Courts03 Jan 2014Disposed Off
Baldev Raj Arora Vs Mohinder Lal Sahgal
Delhi High Court · (2014) 4 AD 267 : (2014) 206 DLT 664
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25B 25B(8)Evidence Act, 1872 - Section 116
High Courts03 Jan 2014
Smt. Komal Nagpal and Others Vs Mr. Kamal Nagpal and Others
Delhi High Court · (2014) 5 AD 676 : (2014) 206 DLT 745 : (2014) 140 DRJ 377
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2 151Contempt of Courts Act, 1971 - Section 2(b)Transfer of Property Act, 1882 - Section 105 111 5 52 6
High Courts03 Jan 2014Disposed Off
A.N. Rastogi Vs Central Bank of India and Others
Delhi High Court · (2014) 01 DEL CK 0215
High Courts03 Jan 2014Dismissed
Dalbir Singh Vs Nirmal Singh (Deceased) through Lrs.
Delhi High Court · (2014) 3 AD 177 : (2014) 206 DLT 778 : (2014) 141 DRJ 96
Specific Relief Act, 1963 - Section 13(1) 13(1)(a)Transfer of Property Act, 1882 - Section 41 43 5
High Courts03 Jan 2014Dismissed
Mahender Tiwari Vs Ishwari Prasad Nigam
Delhi High Court · (2014) 01 DEL CK 0193
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 19 25B 25B(8)
High Courts03 Jan 2014Disposed Off
R.V. Ahirwal Vs K.K. Sachan and Another
Delhi High Court · (2014) 3 JCC 2091
Criminal Procedure Code, 1973 (CrPC) - Section 190 197 482Penal Code, 1860 (IPC) - Section 166 188 323 352
High Courts03 Jan 2014Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Usha and Others
Delhi High Court · (2014) 01 DEL CK 0190
Insurance Act, 1938 - Section 64VBMotor Vehicles Act, 1988 - Section 147(5) 149(1)
High Courts03 Jan 2014Dismissed
Brij Mohan Vs Ishwari Prasad Nigam
Delhi High Court · (2014) 01 DEL CK 0189
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25B 25B(8)
High Courts03 Jan 2014Disposed Off
Laxmi Narain Vs Krishan Kumar and Another
Delhi High Court · (2014) 1 Crimes 211 : (2014) 3 JCC 2150
Criminal Procedure Code, 1973 (CrPC) - Section 182 190 197 251 397Delhi Police Act, 1978 - Section 140Penal Code, 1860 (IPC) - Section 182 201 218
High Courts03 Jan 2014
Neo Foods Pvt. Ltd. Vs Neo Milk Products Pvt. Ltd.
Delhi High Court · (2014) 206 DLT 768 : (2014) 57 PTC 206
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 - Section 134(1) 17 28 29 29(4)
High Courts03 Jan 2014
M/s. Ralson India Ltd. Vs Dy. Commissioner of Income Tax and Another
Delhi High Court · (2014) 366 ITR 103
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 131 143(2) 143(3) 147 148
High Courts03 Jan 2014
Krishan Dutt Sharma Vs Saket District Court Lawyers Chambers Allotment Committee and Others
Delhi High Court · (2014) 01 DEL CK 0138
Advocates Act, 1961 - Section 29Constitution of India, 1950 - Article 226
High Courts03 Jan 2014Dismissed
Rakesh Kumar Vs Nitin Garg and Another
Delhi High Court · (2014) 01 DEL CK 0133
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 151Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 14(1)(e) 25B
High Courts03 Jan 2014
Union of India Vs Mecano Export Import S.A.
Delhi High Court · (2014) 01 DEL CK 0092
Arbitration and Conciliation Act, 1996 - Section 31(3) 34 34(2)
High Courts03 Jan 2014Dismissed
Smt. Sheila Devi and Another Vs Smt. Santosh Devi
Delhi High Court · (2014) 2 AD 560 : (2014) 141 DRJ 278
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 41 Rule 25, Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) - Section 340Evidence Act, 1872 - Section 68 90
High Courts03 Jan 2014Dismissed
Shyam Mishra Vs Madhu and Others
Delhi High Court · (2014) 5 AD 62 : (2014) 5 AD 59
High Courts03 Jan 2014Dismissed
Sat Narain Gupta and Another Vs Shri Bansi Lal and Another
Delhi High Court · (2014) 173 PLR 13
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3 100