COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,914 of 6,818

High Courts03 Jan 2014Dismissed

Surender Kumar Arora and Another Vs State and Another

Delhi High Court · (2014) 2 AD 688

Civil Procedure Code, 1908 (CPC) - Section 20Criminal Procedure Code, 1973 (CrPC) - Section 177 177 178 178 179Penal Code, 1860 (IPC) - Section 34 406 498A

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High Courts03 Jan 2014

Veena Behl and Another Vs M/s. Vasari India Pvt. Ltd.

Delhi High Court · (2014) 2 AD 612

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 29 Rule 2, Order 39 Rule 10 151

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High Courts03 Jan 2014Disposed Off

Sugeeta Chhabra Vs Harish Nayar

Delhi High Court · (2014) 7 AD 49 : (2014) 207 DLT 773

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63

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High Courts03 Jan 2014Dismissed

M/s. Pragun Buildtech (P) Ltd. Vs Sarla Aggarwal and Others

Delhi High Court · (2014) 01 DEL CK 0015

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6

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High Courts03 Jan 2014

Amardeep Singh Chandhok and Another Vs Kulbir Singh Chandhok and Others

Delhi High Court · (2014) 01 DEL CK 0003

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

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High Courts02 Jan 2014

Dhanpat Singh (Since Deceased) Thru Legal Heirs Vs UOI and Others

Delhi High Court · (2014) 140 DRJ 373

Central Reserve Police Force Act, 1949 - Section 11(1)

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High Courts02 Jan 2014Dismissed

M/s. Vysali Pharmaceuiticals Ltd. Vs Appellate Authority For Industrial and Financial Reconstruction and Others

Delhi High Court · (2014) 2 AD 489 : (2014) 1 BC 734 : (2014) 182 CompCas 172 : (2014) 207 DLT 32

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15 15(1) 23 23(1) 23(3)

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High Courts02 Jan 2014

Municipal Corporation of Delhi Vs M/s. Gurbachan Singh and Sons

Delhi High Court · (2014) 4 AD 513 : (2014) 1 ARBLR 373 : (2014) 208 DLT 177

Arbitration and Conciliation Act, 1996 - Section 13(5) 16(6) 20 21 28(1)(a)Contract Act, 1872 - Section 28Limitation Act, 1963 - Section 18

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High Courts02 Jan 2014Dismissed

State Vs Ravi@ Ravinder and Another

Delhi High Court · (2014) 3 JCC 1649

Criminal Procedure Code, 1973 (CrPC) - Section 161 378(1)Penal Code, 1860 (IPC) - Section 307

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High Courts02 Jan 2014

Asha Pal Gulati Vs Central Board of Direct Taxes

Delhi High Court · (2014) 3 AD 265 : (2014) 265 CTR 332 : (2014) 361 ITR 73

Constitution of India, 1950 - Article 226

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High Courts02 Jan 2014Disposed Off

Satnam Singh Pabla Vs Delhi Power Company Ltd.

Delhi High Court · (2014) 207 DLT 99 : (2014) 2 SLJ 154

Delhi Municipal Corporation Act, 1957 - Section 95

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High Courts02 Jan 2014

Ralson (India) Ltd. (M/S.) Vs DY. Commissioner of Income Tax and Others

Delhi High Court · (2014) 3 AD 425 : (2014) 210 DLT 12

Income Tax Act, 1961 — Section 115j, 132, 143(2), 143(3), 147

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High Courts02 Jan 2014Dismissed

Laxmi Devi Vs Babulal Verma

Delhi High Court · (2014) 01 DEL CK 0225

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25B 25B(8)

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High Courts02 Jan 2014Allowed

Chaman Lal Vs Batuk Prasad Jaitly

Delhi High Court · (2014) 1 RCR(Rent) 18

Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(e) 25B 25B(8)

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High Courts02 Jan 2014Dismissed

Paltoo Ram Since Deceased Thr. Lrs. and Others Vs Uma Devi

Delhi High Court · (2014) 01 DEL CK 0184

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 22 Rule 3 100 115 151Criminal Procedure Code, 1973 (CrPC) - Section 340General Clauses Act, 1897 - Section 6

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High Courts02 Jan 2014Dismissed