Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 376, 376(1), 376(2)

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High Courts20 Dec 2013Disposed Off

Raipur Institute of Medical Sciences and Others Vs Union of India and Another

Delhi High Court · (2013) 12 DEL CK 0135

Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10A

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High Courts20 Dec 2013

M/s. MDLR Resorts Pvt. Ltd. Vs Commissioner of Income Tax and Others

Delhi High Court · (2014) 265 CTR 356 : (2014) 361 ITR 407

Contempt of Courts Act, 1971 — Section 17, 20Income Tax Act, 1961 — Section 132, 132(1), 132(1)(a), 132(1)(c), 132(13)

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High Courts20 Dec 2013Dismissed

Times of Money Ltd. Vs Remithome Corporation and Another

Delhi High Court · (2013) 12 DEL CK 0103

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High Courts20 Dec 2013

Food Corporation of India Vs M/s. Sukhbir Singh and Co. and Others

Delhi High Court · (2013) 12 DEL CK 0102

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High Courts20 Dec 2013Dismissed

Food Corporation of India Vs Pratap Rice and General Mills

Delhi High Court · (2014) 4 AD 773

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High Courts20 Dec 2013Dismissed

Dr. Meenakshi Gupta Vs University of Delhi and Others

Delhi High Court · (2013) 12 DEL CK 0083

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1

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High Courts20 Dec 2013

Durga Builders (P) Ltd. Vs Motor and General Finance Ltd. and Another

Delhi High Court · (2014) 140 DRJ 575

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 6, 151Limitation Act, 1963 — Section 18

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High Courts20 Dec 2013Dismissed

Jose Meleth Vs UOI and Others

Delhi High Court · (2013) 12 DEL CK 0081

Constitution of India, 1950 — Article 226, 32University Grants Commission Act, 1956 — Section 2, 26, 26(1), 3

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High Courts20 Dec 2013Dismissed

New India Assurance Co. Ltd. Vs Bhavneet Kaur and Others

Delhi High Court · (2013) 12 DEL CK 0080

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, 151Motor Vehicles Act, 1988 — Section 181, 3

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High Courts20 Dec 2013

Shashi Vs Sudershan Sharma Shashi Vs Sudershan Sharma and Another

Delhi High Court · (2013) 12 DEL CK 0079

Specific Relief Act, 1963 — Section 41(h), 6Transfer of Property Act, 1882 — Section 53A

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High Courts20 Dec 2013Disposed Off

Court On Its Own Motion Vs Farah Khatoon

Delhi High Court · (2014) 3 AD 342 : (2014) 1 JCC 662

Contempt of Courts Act, 1971 — Section 12

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High Courts20 Dec 2013Dismissed

Shankar Bhatia Vs State NCT of Delhi Vivek Madhok Vs State

Delhi High Court · (2014) 2 AD 141 : (2014) 1 JCC 465

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 389, 439Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts20 Dec 2013

Jawahar Balwani and Another Vs State

Delhi High Court · (2014) 2 AD 322

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 105, 118, 145Identification of Prisoners Act, 1920 — Section 4, 5

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High Courts20 Dec 2013Disposed Off

Saurabh Srivastava Vs State

Delhi High Court · (2014) 2 JCC 1209

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High Courts20 Dec 2013Dismissed

Kusum Jain and Others Vs D.D.A. and Another

Delhi High Court · (2014) 2 AD 215 : (2014) 140 DRJ 640 : (2013) 6 ILR Delhi 4847

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3, 151Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(f), 14D

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