High Courts15 Jan 2014Disposed Off
Ram Vilas Vs State
Delhi High Court · (2014) 01 DEL CK 0060
Arms Act, 1959 - Section 25 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34 394 397
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,907 of 6,818
High Courts15 Jan 2014Allowed
Khalid Qureshi Vs The State (NCT of Delhi)
Delhi High Court · (2014) 01 DEL CK 0048
Penal Code, 1860 (IPC) - Section 392 397
High Courts15 Jan 2014
Bharat Rasayan Finance Ltd. Vs Ravi Chand Sindhu
Delhi High Court · (2014) 3 ARBLR 489
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)
High Courts13 Jan 2014Partly Allowed
Oriental Insurance Co. Ltd. Vs Biro Devi and Others
Delhi High Court · (2014) 1 ACC 390 : (2015) ACJ 340 : (2015) 1 AnWR 260
Civil Procedure Code, 1908 (CPC) - Section 12Motor Vehicles Act, 1988 - Section 149(2) 155Succession Act, 1925 - Section 306
High Courts13 Jan 2014
Ram Karan Singh (Since Deceased) Through L.Rs. Vs Union of India and Others
Delhi High Court · (2014) 208 DLT 33
Constitution of India, 1950 - Article 226
High Courts13 Jan 2014
Anisuddin @ Annish Vs State (Govt. of NCT of Delhi) Nafees Vs State
Delhi High Court · (2014) 01 DEL CK 0336
Criminal Procedure Code, 1973 (CrPC) - Section 313 428Penal Code, 1860 (IPC) - Section 34 392 394 395 397
High Courts13 Jan 2014Dismissed
Rambir Singh Vs Govt. of India
Delhi High Court · (2014) 01 DEL CK 0334
Border Security Force Act, 1968 - Section 12(g) 19(a) 19(b) 40Constitution of India, 1950 - Article 311
High Courts13 Jan 2014
Bhartiya Engineering and General Mazdoor Union Vs The Management of M/s. Bhagwan Mahavir Hospital and Others
Delhi High Court · (2014) 01 DEL CK 0284
High Courts13 Jan 2014Dismissed
Ramesh Vs Union Of India
Delhi High Court · (2014) 01 DEL CK 0283
Criminal Procedure Code, 1973 (CrPC) - Section 340Railway Claims Tribunal Act, 1987 - Section 23
High Courts13 Jan 2014Dismissed
Sh. Ramesh Chander (Deceased) through Legal heirs and Others Vs Smt. Kaushalya Rani and Another
Delhi High Court · (2014) 2 AD 465
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Jan 2014
Commissioner of Customs Vs ESPN Software Ltd.
Delhi High Court · (2014) 309 ELT 685
Customs Act, 1962 — Section 111Foreign Trade (Development and Regulation) Act, 1992 — Section 3(3)
High Courts13 Jan 2014Dismissed
Ramesh Bhateja Vs State and Others
Delhi High Court · (2014) 01 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 154(3) 156(3) 173 190 200
High Courts13 Jan 2014Disposed Off
Suresh Vs State
Delhi High Court · (2014) 01 DEL CK 0097
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161 313 340Penal Code, 1860 (IPC) - Section 307 354
High Courts13 Jan 2014Dismissed
Ridhima Juneja Vs Deven Juneja
Delhi High Court · (2014) 01 DEL CK 0095
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts13 Jan 2014Allowed
Brij Mohan Vs Central Bureau of Investigation
Delhi High Court · (2014) 3 AD 293 : (2014) 141 DRJ 89 : (2014) 2 JCC 1241
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 114(g)Penal Code, 1860 (IPC) - Section 498A
High Courts13 Jan 2014Disposed Off
Khalid Vs State N.C.T. Govt. of Delhi
Delhi High Court · (2014) 01 DEL CK 0049
Penal Code, 1860 (IPC) - Section 120B 34 395 397 411
High Courts13 Jan 2014
Xerox India Limited Vs M/s. Computers Unlimited and Another
Delhi High Court · (2014) 1 ARBLR 485 : (2014) 2 ILR 1166
Arbitration and Conciliation Act, 1996 - Section 11(6) 11(8) 34Evidence Act, 1872 - Section 1
High Courts13 Jan 2014Dismissed
Renugadevi and Others Vs Religare Finvest Ltd.
Delhi High Court · (2014) 173 PLR 32
High Courts13 Jan 2014Dismissed
Tilak Raj Vs Aman Kumar @ Amar Kumar
Delhi High Court · (2014) 207 DLT 663 : (2014) 2 SLJ 372
Penal Code, 1860 (IPC) — Section 283, 337
High Courts10 Jan 2014
Sunil Sikri Vs The Management Committee of Guru Harkrishan Public School and Another
Delhi High Court · (2014) 2 AD 514
Delhi School Education Act, 1973 — Section 15