High Courts24 Jan 2014Allowed

Rama Kant Sharma Vs State

Delhi High Court · (2014) 2 AD 353

Criminal Procedure Code, 1973 (CrPC) - Section 243(1) 313Evidence Act, 1872 - Section 25 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts24 Jan 2014Dismissed

Rakesh Kumar and Another Vs Saroj Marwah and Another

Delhi High Court · (2014) 207 DLT 777 : (2014) 1 ILR 743

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 226 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17 18
High Courts24 Jan 2014

Pawan @ Diggi Vs State

Delhi High Court · (2014) 01 DEL CK 0324

Arms Act, 1959 - Section 25 27 39Constitution of India, 1950 - Article 20 21Criminal Procedure Code, 1973 (CrPC) - Section 154 155 162 170 173
High Courts24 Jan 2014Disposed Off

Attar Singh Vs State

Delhi High Court · (2014) 1 JCC 716

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323 354 376
High Courts24 Jan 2014Dismissed

Resham Singh Vs State

Delhi High Court · (2014) 01 DEL CK 0263

Arms Act, 1959 - Section 25 25 26Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 307 34 392 394
High Courts24 Jan 2014Dismissed

State Vs Rampal Singh and Another

Delhi High Court · (2014) 1 ILR 700

Criminal Procedure Code, 1973 (CrPC) - Section 164 173 293Evidence Act, 1872 - Section 25 26 27Penal Code, 1860 (IPC) - Section 120-B 302 34 382 392
High Courts24 Jan 2014Dismissed

Laxmi Narain Sharma Vs Jawahar Goel

Delhi High Court · (2014) 01 DEL CK 0121

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13 115 144 151Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(e) 25(9) 25(B)(8) 25BLimitation Act, 1963 - Section 5