High Courts30 Jan 2014Allowed
Sri Narain and Another Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 1 ILR 781 : (2014) 1 JCC 700
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 32 323 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,895 of 6,818
High Courts30 Jan 2014Dismissed
Tata AIG General Insurance Co. Ltd. Vs Sh. Dev Kumar Prasad and Another
Delhi High Court · (2014) 01 DEL CK 0062
Employees Compensation Act, 1923 - Section 30
High Courts30 Jan 2014Dismissed
Salil Maheshwari Vs The High Court Of Delhi and Others Nidhi Mutreja Vs Registrar General, Delhi High Court and Others
Delhi High Court · (2014) 209 DLT 400
Constitution of India, 1950 - Article 14 142 16 16(1)
High Courts29 Jan 2014
Rajesh Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 01 DEL CK 0441
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 80Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 28
High Courts29 Jan 2014
C. Ramesh Vs Director, Vallabhbhai Patel Chest Institute and Others
Delhi High Court · (2014) 01 DEL CK 0431
High Courts29 Jan 2014
Sohan Lal Vs State
Delhi High Court · (2014) 01 DEL CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 134, 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jan 2014
Indo Afgan Chamber of Commerce Vs Kalawati Devi
Delhi High Court · (2014) 01 DEL CK 0429
Companies Act, 1956 — Section 14, 14(1), 25
High Courts29 Jan 2014
Nirmal Tower Building Occupants Welfare Society (Regd.) Vs Nirmal Tower Building (Pvt.) Ltd.
Delhi High Court · (2014) 01 DEL CK 0404
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 9
High Courts29 Jan 2014Disposed Off
Sehzad @ Nadeem Vs State
Delhi High Court · (2014) 1 ILR 768 : (2014) 2 JCC 927
Penal Code, 1860 (IPC) - Section 394 398
High Courts29 Jan 2014Dismissed
Banwari Lal Vs State of Delhi
Delhi High Court · (2014) 01 DEL CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302 304B 307 498A
High Courts29 Jan 2014Allowed
Sanju @ Sonu Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 2 JCC 915
Criminal Procedure Code, 1973 (CrPC) - Section 161Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 307
High Courts29 Jan 2014Dismissed
Indian Foreign Service (B) Gazetted Officers'' Association, MEA, New Delhi and Others Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0219
Constitution of India, 1950 - Article 14 16
High Courts29 Jan 2014Disposed Off
Sunita Bhagat Vs Securities and Exchange Board of India
Delhi High Court · (2014) 118 CLA 484 : (2014) 182 CompCas 467 : (2014) 127 SCL 278
Securities and Exchange Board of India Act, 1992 - Section 11AA 12 12(1B) 2(ba) 24
High Courts29 Jan 2014Dismissed
I.U. Babbar Vs State NCT of Delhi
Delhi High Court · (2014) 1 JCC 780
Criminal Procedure Code, 1973 (CrPC) - Section 178(2) 313 428Penal Code, 1860 (IPC) - Section 34 342 376 392Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts29 Jan 2014Allowed
Sumit Kumar Verma Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 01 DEL CK 0174
Criminal Procedure Code, 1973 (CrPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 7
High Courts29 Jan 2014
Narender and Another Vs State
Delhi High Court · (2014) 6 AD 30 : (2014) 208 DLT 790
Penal Code, 1860 (IPC) - Section 300 302 304 304-II 324
High Courts29 Jan 2014Dismissed
Prince Garg Vs Govt. of NCT and Others
Delhi High Court · (2014) 1 ILR 763
High Courts29 Jan 2014Dismissed
State Vs Hasim
Delhi High Court · (2014) 01 DEL CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 363 366 375 376
High Courts29 Jan 2014
Sheel Chand Industries Vs Union of India and Others
Delhi High Court · (2014) 303 ELT 503 : (2014) 25 GSTR 1
Central Excises and Salt Act, 1944 - Section 35FConstitution of India, 1950 - Article 265Customs Act, 1962 - Section 129E 27
High Courts29 Jan 2014Dismissed
K.S. Oil Ltd. Vs Ring India Infotech Pvt. Ltd.
Delhi High Court · (2014) 01 DEL CK 0124
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10 16 21