High Courts11 Feb 2014Partly Allowed
Future General India Insurance Co. Ltd. Vs Shakila Khatoon and Others
Delhi High Court · (2014) 02 DEL CK 0036
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,889 of 6,818
High Courts10 Feb 2014
Commissioner of Income Tax (Central)- II Vs Income Tax Settlement Commission and Another
Delhi High Court · (2014) 270 CTR 140 : (2014) 3 ILR 2054
Constitution of India, 1950 - Article 136 226Income Tax Act, 1961 - Section 132 245(1) 245B(3) 245C 245C(1)
High Courts10 Feb 2014Disposed Off
Aruna Chadha Vs State of NCT Delhi
Delhi High Court · (2014) 3 AD 130 : (2014) 1 JCC 745
Criminal Procedure Code, 1973 (CrPC) - Section 164 439 482Evidence Act, 1872 - Section 30Penal Code, 1860 (IPC) - Section 109 120B 201 304 306
High Courts10 Feb 2014Allowed
Mahender Singh Vs State
Delhi High Court · (2014) 3 AD 125 : (2014) 3 Crimes 323 : (2014) 1 JCC 721
Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2 2(k) 20 64 7(A)Juvenile Justice Act, 1986 - Section 2(h)
High Courts10 Feb 2014Allowed
National Textile Corporation Ltd. Vs Union of India and Another
Delhi High Court · (2014) 02 DEL CK 0218
Constitution of India, 1950 - Article 226Textile Undertakings (Nationalisation) Act, 1995 - Section 17 2(1) 2(a) 2(g) 2(m)
High Courts10 Feb 2014Dismissed
Navin Sikand Vs State and Others
Delhi High Court · (2014) 3 AD 225
Hindu Succession Act, 1956 - Section 18Succession Act, 1925 - Section 384
High Courts10 Feb 2014Allowed
National Agro Chemicals Industries Ltd. Vs National Research Development Corporation
Delhi High Court · (2014) 208 DLT 107
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 17
High Courts10 Feb 2014
Commissioner of Income Tax Vs B.L. Passi
Delhi High Court · (2014) 02 DEL CK 0185
Income Tax Act, 1961 - Section 131 143(3) 260A 32(1) 41(2)
High Courts10 Feb 2014
Karan Agarwal Vs PRL Projects and Infrastructure Ltd.
Delhi High Court · (2014) 183 CompCas 524
Companies Act, 1956 — Section 433(e), 434(1)(a)
High Courts10 Feb 2014Dismissed
State Vs Naresh and Others
Delhi High Court · (2014) 3 AD 6 : (2014) 208 DLT 396 : (2014) 1 DMC 797 : (2014) 1 JCC 685
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B 34 498A
High Courts10 Feb 2014
Ashwani Kumar Goel Vs Income Tax Settlement Commission and Others
Delhi High Court · (2014) 267 CTR 1 : (2014) 2 ILR 1449 : (2014) 364 ITR 492
Income Tax Act, 1961 - Section 132 142 142-(2)A 158BE 245(1)
High Courts10 Feb 2014Disposed Off
Tilak Raj Vs State
Delhi High Court · (2014) 02 DEL CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 313 397Evidence Act, 1872 - Section 73Penal Code, 1860 (IPC) - Section 420 468 471 478 511
High Courts10 Feb 2014Dismissed
Maulana Saleem Vs Tamizan
Delhi High Court · (2014) 1 JCC 724
Criminal Procedure Code, 1973 (CrPC) - Section 125 397Family Courts Act, 1984 - Section 19 5Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 4
High Courts10 Feb 2014Dismissed
State Vs Lakhan @ Raju @ F Gajinder
Delhi High Court · (2014) 2 AD 741 : (2014) 1 JCC 741
Criminal Procedure Code, 1973 (CrPC) - Section 313 378 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 302 34 396 412
High Courts10 Feb 2014Allowed
Nawal Kishore Mehta @ Nawal Mehta Vs Shashi Bansal @ Babli
Delhi High Court · (2014) 4 AD 409 : (2014) 208 DLT 64
Civil Procedure Code, 1908 (CPC) - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(a)Limitation Act, 1963 - Section 10 11 12 13 14
High Courts10 Feb 2014
Mukesh Mohan Goel and Others Vs Asst. Engineer (Bldg) Central Zone South Delhi Municipal Corporation
Delhi High Court · (2014) 4 AD 149
High Courts10 Feb 2014
Govt. of NCT of Delhi Vs M/S. Nav Nirman Construction Co.
Delhi High Court · (2014) 3 AD 432 : (2014) 3 ILR 2074
High Courts10 Feb 2014Dismissed
Archana Kumari Vs M/s. G.D. Foods Manufacturing (I) Pvt. Ltd.
Delhi High Court · (2014) 2 LLN 439 : (2014) LLR 347
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts07 Feb 2014
State Vs Ashok Kumar Jain
Delhi High Court · (2014) 1 Crimes 639
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 482Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 307, 323, 324, 342, 452
High Courts07 Feb 2014
Tata AIG General Insurance Co. Ltd. Vs Harpal Singh and Others
Delhi High Court · (2014) 02 DEL CK 0223