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Delhi High Court judgments

1,36,357 judgments · page 3,887 of 6,818

High Courts13 Feb 2014Disposed Off

Bijender @ Naushad Vs State

Delhi High Court · (2014) 02 DEL CK 0227

Criminal Procedure Code, 1973 (CrPC) - Section 313 439 82Penal Code, 1860 (IPC) - Section 174A 34 390 392 397
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High Courts13 Feb 2014

Mohan Lal Vs Chhote Lal

Delhi High Court · (2014) 4 ACC 46

Criminal Procedure Code, 1973 (CrPC) — Section 161Employees Compensation Act, 1923 — Section 12, 30Penal Code, 1860 (IPC) — Section 337, 34
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High Courts12 Feb 2014Dismissed

Delhi Transport Corporation Vs Jagroop Singh

Delhi High Court · (2014) 3 AD 386 : (2014) 208 DLT 163 : (2014) 141 FLR 1082 : (2014) 2 LLJ 98 : (2014) 2 LLN 150 : (2015) 1 SLJ 149

Constitution of India, 1950 - Article 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 45 47
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High Courts12 Feb 2014Allowed

Krishan Vs State

Delhi High Court · (2014) 1 JCC 843

Criminal Procedure Code, 1973 (CrPC) - Section 164 293 293(4) 313 428Penal Code, 1860 (IPC) - Section 323 34 376 376(2) 376(2)(g)
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