Criminal Procedure Code, 1973 (CrPC) - Section 107 150 151Penal Code, 1860 (IPC) - Section 307 308 324 34 506Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7

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High Courts17 Feb 2014Disposed off

Sanwar Vs State

Delhi High Court · (2014) 2 ILR 1464

Arms Act, 1959 - Section 25, 27 — Penal Code, 1860 (IPC) - Section 324, 379, 395, 397, 398

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High Courts17 Feb 2014

Perfetti Van Melles P.A. and Others Vs Anil Bajaj and Others

Delhi High Court · (2014) 3 ILR 2083

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High Courts17 Feb 2014Dismissed

State Vs Ruben and Another

Delhi High Court · (2014) 02 DEL CK 0255

Evidence Act, 1872 - Section 25 26 27Penal Code, 1860 (IPC) - Section 201 302 34

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High Courts17 Feb 2014Allowed

Directorate of Enforcement Vs A.K. Mittal

Delhi High Court · (2014) 2 JCC 1031 : (2014) 4 RCR(Criminal) 312

Criminal Procedure Code, 1973 (CrPC) - Section 161Customs Act, 1962 - Section 108Evidence Act, 1872 - Section 30

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High Courts17 Feb 2014Dismissed

Karan Singh Vs Texmaco Infrastructure and Holdings Ltd. and Another

Delhi High Court · (2014) 209 DLT 138 : (2014) 2 JCC 977

Companies Act, 1956 - Section 394(2) 630Criminal Procedure Code, 1973 (CrPC) - Section 397

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High Courts17 Feb 2014Allowed

Vikas Bhutani Vs Kedar Singh and Others

Delhi High Court · (2014) 02 DEL CK 0187

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High Courts17 Feb 2014Partly Allowed

Omveer Singh and Another Vs State and Others

Delhi High Court · (2014) 02 DEL CK 0186

Criminal Procedure Code, 1973 (CrPC) - Section 197Delhi Police Act, 1978 - Section 140Penal Code, 1860 (IPC) - Section 308 323 34 506

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High Courts17 Feb 2014Dismissed

Naresh Kumar Vs The Director, All India Institute of Medical Sciences

Delhi High Court · (2014) 2 LLN 434 : (2014) LLR 349

Constitution of India, 1950 - Article 226

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High Courts17 Feb 2014

Shri Pradyot K. Misra Vs Assistant Commissioner of Income Tax Circle 40(1)

Delhi High Court · (2014) 266 CTR 468 : (2014) 362 ITR 24

Income Tax Act, 1961 - Section 143(1) 148 149

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High Courts17 Feb 2014

Mahesh Sunny Enterprises Pvt. Ltd. Vs Commissioner, Service Tax Commissionerate, New Delhi

Delhi High Court · (2014) 267 CTR 327 : (2014) 44 GST 234 : (2014) 26 GSTR 202 : (2014) 34 STR 21 : (2014) 71 VST 215

Finance Act, 1994 - Section 65 65(105) 65(105)(zzm) 65(105)(zzm) 65(105)(zzzz)

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High Courts17 Feb 2014

Shri Kasturi Lal Mehra Vs M/s. Narshi Pharmaceutical and Surgical (P) Ltd.

Delhi High Court · (2014) 141 DRJ 596

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 20 Rule 20 151Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 106 111(d) 53A

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High Courts17 Feb 2014Dismissed

Daya Nand Vs Sh. Romal and Others

Delhi High Court · (2014) 1 ACC 955

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 279 304A

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High Courts17 Feb 2014Disposed Off

Vikram @ Ganja Vs State

Delhi High Court · (2014) 2 ILR 1457

Penal Code, 1860 (IPC) - Section 34 392 395 397 399

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