High Courts21 Feb 2014Dismissed
Lt. Col. B.M. Khosla Vs Col. S.K. Khosla (Retd.) and Others
Delhi High Court · (2014) 02 DEL CK 0105
Stamp Act, 1899 - Section 2(15)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,883 of 6,818
High Courts21 Feb 2014Dismissed
Vikramjeet Bhambri Vs Sanjeev Jindal
Delhi High Court · (2014) 02 DEL CK 0080
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226 227Penal Code, 1860 (IPC) - Section 447 448
High Courts21 Feb 2014
Ashok Sehgal and Another Vs Subhash Chandra Sharma
Delhi High Court · (2014) 208 DLT 462
Civil Procedure Code, 1908 (CPC) - Section 115 151Delhi Rent Control Act, 1958 - Section 14(1)(e) 14(1)(e) 19 25B 25B(8)Evidence Act, 1872 - Section 116
High Courts21 Feb 2014
M/s. Parimal Mandir Vs Bharat Vasi Sugandhit Dhoop and Others
Delhi High Court · (2014) 02 DEL CK 0061
High Courts21 Feb 2014Disposed Off
Lt. Col. (Retd.) Munishwar Dev Bakshi Vs Parshottam Dass Bakshi and Others
Delhi High Court · (2014) 4 AD 102
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 3, Order 47 Rule 1, Order 6 Rule 17 114Hindu Succession Act, 1956 - Section 14(1)Limitation Act, 1963 - Section 14 5
High Courts21 Feb 2014Dismissed
Alex Jewellery Pvt. Ltd. and Others Vs Rolex SA
Delhi High Court · (2014) 143 DRJ 470
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 6(1)(a), Order 9 Rule 7, Order 9 Rule 9Delhi High Court Act, 1966 — Section 10, 10(1), 5, 5(2)
High Courts21 Feb 2014Allowed
M/s. North Delhi Power Limited Now Tata Power Delhi Distribution Ltd. Vs Tilak Raj
Delhi High Court · (2014) 2 LLJ 125 : (2014) LLR 379
Constitution of India, 1950 - Article 226 323AIndustrial Disputes Act, 1947 - Section 2(k)
High Courts21 Feb 2014
State Vs Sanjay Kumar Valmiki Sanjay Kumar Valmiki Vs State
Delhi High Court · (2014) 3 AD 505
Constitution of India, 1950 - Article 21 22(1) 39ACriminal Procedure Code, 1973 (CrPC) - Section 296 304 313 357 386Penal Code, 1860 (IPC) - Section 201 302 363 376 376(2)(f)
High Courts21 Feb 2014Allowed
Tej Singh @ Teja Vs State
Delhi High Court · (2014) 02 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 299 300 301 302 303Penal Code, 1860 (IPC) - Section 120B 201 302 304 304B
High Courts21 Feb 2014Disposed Off
Arvind Kumar Vs State (NCT of Delhi)
Delhi High Court · (2014) 02 DEL CK 0026
Arms Act, 1959 - Section 25 27 39Penal Code, 1860 (IPC) - Section 307
High Courts21 Feb 2014Disposed Off
Dalip Vs State GNCT of Delhi
Delhi High Court · (2014) 5 AD 709 : (2014) 209 DLT 598
Penal Code, 1860 (IPC) - Section 315 323
High Courts21 Feb 2014Dismissed
UPSRTC Vs Meena and Others
Delhi High Court · (2014) 2 ACC 885
Penal Code, 1860 (IPC) - Section 279 304A 427
High Courts20 Feb 2014
Meera Jain and Others Vs Sundari Devi Garg and Others
Delhi High Court · (2014) 3 ILR 1608
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts20 Feb 2014Disposed off
Wasim (Passa in J.C.) Vs State of Delhi
Delhi High Court · (2014) 2 ILR 1489
Penal Code, 1860 (IPC) - Section 307, 323, 324, 34
High Courts20 Feb 2014
Disney Enterprises Inc. and Another Vs Balraj Muttneja and Others
Delhi High Court · (2014) 02 DEL CK 0256
Copyright Act, 1957 - Section 51Trade Marks Act, 1999 - Section 29
High Courts20 Feb 2014Partly Allowed
Tauheed Mohammad Vs Jamia Millia Islamia University and Others Mohd. Arsalan Vs Jamia Millia Islamia University
Delhi High Court · (2014) 02 DEL CK 0181
High Courts20 Feb 2014Allowed
Delhi International Airport Pvt. Ltd. Vs The General Secretary, Cambata Aviation Karamchari Union (Caku) and Another
Delhi High Court · (2014) 4 AD 560 : (2014) 208 DLT 364 : (2014) 2 LLJ 249
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 12Industrial Disputes Act, 1947 - Section 10(1) 2(s)
High Courts20 Feb 2014Disposed Off
Bhawna Garg Vs State
Delhi High Court · (2014) 02 DEL CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Penal Code, 1860 (IPC) - Section 109 120B 323 328 34
High Courts20 Feb 2014Disposed Off
Vikash Bhardwaj @ Sonu and Another Vs State NCT of Delhi
Delhi High Court · (2014) 2 JCC 996
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Penal Code, 1860 (IPC) - Section 307 324 34
High Courts20 Feb 2014Dismissed
New India Assurance Co. Ltd. Vs Riya Dutta and Others
Delhi High Court · (2014) 2 ACC 56