High Courts19 Feb 2014
Union of India and Others Vs R. Jayachandran and Others
Delhi High Court · (2014) 02 DEL CK 0294
Right to Information Act, 2005 — Section 11, 11(1), 19(4), 8 (1) (j), 8(1) (j)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,884 of 6,818
High Courts19 Feb 2014Disposed Off
Satish Balhara Vs State
Delhi High Court · (2014) 2 JCC 1317
Penal Code, 1860 (IPC) — Section 354A, 506, 509
High Courts19 Feb 2014Partly Allowed
Salam Kaviraj @ Chuha Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 2 ILR 1469
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161 173 313Evidence Act, 1872 - Section 9
High Courts19 Feb 2014
Vinod Kumar Binny Vs Speaker, Delhi Legislative Assembly and Another
Delhi High Court · (2014) 02 DEL CK 0243
Constitution of India, 1950 - Article 212 226 32
High Courts19 Feb 2014Disposed Off
Muslim @ Salim Vs The State (NCT of Delhi)
Delhi High Court · (2014) 2 JCC 1082
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 308 324 34 398
High Courts19 Feb 2014Dismissed
Living Media India Ltd. and Another Vs Alpha Dealcom Pvt. Ltd. and Others
Delhi High Court · (2014) 4 AD 462 : (2014) 208 DLT 145 : (2014) 58 PTC 589
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 124 28(1) 29 30 9
High Courts19 Feb 2014Dismissed
Ashok Sardana and Another Vs Pramod Sardana and Another
Delhi High Court · (2014) 02 DEL CK 0182
Benami Transactions (Prohibition) Act, 1988 - Section 3 4Civil Procedure Code, 1908 (CPC) - Section 96Hindu Succession Act, 1956 - Section 14
High Courts19 Feb 2014Disposed Off
M/s. Narang Traders (Fashion Wear) Vs Anil Kumar and Another
Delhi High Court · (2014) 2 LLJ 90 : (2014) 3 SCT 545
Industrial Disputes Act, 1947 - Section 11A 25FUttar Pradesh Industrial Disputes Act, 1947 - Section 6N
High Courts19 Feb 2014Dismissed
Om Parkash @ RAM Kirpal Vs State
Delhi High Court · (2014) 02 DEL CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 313 428Penal Code, 1860 (IPC) - Section 302 324
High Courts19 Feb 2014
Om Prakash Singhal Vs K.L. Kurian
Delhi High Court · (2014) 02 DEL CK 0022
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 15
High Courts19 Feb 2014
Super Threading India Pvt. Ltd. Vs Union of India
Delhi High Court · (2015) 323 ELT 348
Customs Act, 1962 - Section 114
High Courts18 Feb 2014Disposed Off
Dileep Kumar Vs State
Delhi High Court · (2014) 2 JCC 1316
Penal Code, 1860 (IPC) — Section 34, 419, 420, 467, 468
High Courts18 Feb 2014Allowed
Shri Vinod Kumar Sharma and Another Vs Shri Virender Kumar Sharma
Delhi High Court · (2014) 6 AD 62 : (2014) 208 DLT 247 : (2014) 141 DRJ 646
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10Contract Act, 1872 - Section 51Penal Code, 1860 (IPC) - Section 120B 34 380 420 453
High Courts18 Feb 2014Dismissed
Vinod Kumar Taneja Vs M/s. Indian Overseas Bank and Another
Delhi High Court · (2014) 2 LLN 427 : (2014) LLR 352
Contract Act, 1872 - Section 23
High Courts18 Feb 2014Dismissed
Union Of India Vs Triveni
Delhi High Court · (2014) 142 DRJ 93
Railways Act, 1989 - Section 123 123(c) 123(c)(2) 124A
High Courts18 Feb 2014Dismissed
Prem Chand Vs State Mohd. Taufiq Vs State NCT of Delhi Pramod Kumar Vs State Thru NCT of Delhi
Delhi High Court · (2014) 02 DEL CK 0148
Constitution of India, 1950 - Article 13(3)(a)Criminal Procedure Code, 1973 (CrPC) - Section 215 293 293(1) 293(4)(e) 313Evidence Act, 1872 - Section 45 56 57 57(1)
High Courts18 Feb 2014Disposed Off
Yogender Yadav Vs State
Delhi High Court · (2014) 1 JCC 653
Penal Code, 1860 (IPC) — Section 328, 376, 506
High Courts18 Feb 2014
Food Corporation of India workers union Vs Food Corporation of India (Handling) Workers Union and Another
Delhi High Court · (2014) 208 DLT 389
Companies Act, 1956 - Section 20 22Specific Relief Act, 1963 - Section 41Trade Unions Act, 1926 - Section 10 10(b) 11 15 2(h)
High Courts18 Feb 2014Dismissed
Sucha Singh Sodhi (Deceased) through L.Rs. Vs Baldev Raj Walia and Another
Delhi High Court · (2014) 4 AD 538 : (2014) 208 DLT 258 : (2014) 141 DRJ 477
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 10, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3)Specific Relief Act, 1963 - Section 19(b)Transfer of Property Act, 1882 - Section 3