High Courts17 Feb 2014
Anand Kumar Vs Commissioner of Income Tax
Delhi High Court · (2014) 6 AD 158
Income Tax Act, 1961 — Section 143(3), 260A, 56, 80HHC
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,886 of 6,818
High Courts17 Feb 2014Dismissed
Krishan Ram Vs State of The NCT of Delhi
Delhi High Court · (2014) 3 ILR 2089
Criminal Procedure Code, 1973 (CrPC) - Section 164 313Evidence Act, 1872 - Section 101 106 27 8Penal Code, 1860 (IPC) - Section 302
High Courts17 Feb 2014
Satish Sharma Vs Vrinda Realtors Ltd. and Others
Delhi High Court · (2014) 119 CLA 36 : (2014) 183 CompCas 62 : (2014) 4 CoMPLJ 141
Companies Act, 1956 - Section 10F 397 398 399 401
High Courts17 Feb 2014Disposed Off
Hameed Khan Vs State NCT of Delhi
Delhi High Court · (2014) 6 AD 6
Civil Procedure Code, 1908 (CPC) - Section 41Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 304 308 34
High Courts17 Feb 2014
Handloom Only Vs Commissioner of Customs
Delhi High Court · (2014) 307 ELT 106
Customs Act, 1962 — Section 129B
High Courts17 Feb 2014
Vijay Rajan P. and Others Vs UOI and Others
Delhi High Court · (2014) 02 DEL CK 0082
Border Security Force Act, 1968 - Section 115 116 128 48
High Courts17 Feb 2014Disposed Off
Prem Kumari Vs The State and Others
Delhi High Court · (2014) 3 AD 355 : (2014) 209 DLT 705
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 222(1)
High Courts17 Feb 2014
Malvika Apparels Vs Commissioner of Customs
Delhi High Court · (2014) 305 ELT 303
Customs Act, 1962 — Section 129B
High Courts14 Feb 2014Allowed
Bhola Shanker and Others Vs The State (N.C.T. of Delhi)
Delhi High Court · (2014) 02 DEL CK 0245
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 304 308 323 34
High Courts14 Feb 2014Dismissed
Dr. Zubair Ul Abidin Vs State (NCT of Delhi)
Delhi High Court · (2014) 3 AD 61
Criminal Procedure Code, 1973 (CrPC) - Section 154(3) 156(3) 173 190 200Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 323 34 379 498A 504
High Courts14 Feb 2014
Oriental Insurance Co. Ltd. Vs Saroj Singh and Others
Delhi High Court · (2015) ACJ 870 : (2014) 2 LLJ 137
Employees Compensation Act, 1923 — Section 30
High Courts14 Feb 2014
Roche Products (India) Pvt. Ltd. and Others Vs Drugs Controller General of India and Others
Delhi High Court · (2014) 4 AD 99 : (2014) 58 PTC 420 : (2014) 58 PTC 165
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 43, 151Delhi High Court Act, 1966 — Section 10
High Courts14 Feb 2014Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Sonia and Others
Delhi High Court · (2015) 3 ACC 514 : (2015) ACJ 1108
Employees Compensation Act, 1923 - Section 2(n) 3 30Penal Code, 1860 (IPC) - Section 302 34
High Courts14 Feb 2014Dismissed
Sh. Karan Singh and Others Vs Sh. Gian Chand and Others
Delhi High Court · (2014) 02 DEL CK 0008
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Land Reforms Act, 1954 - Section 33 42Evidence Act, 1872 - Section 68
High Courts14 Feb 2014
Rasalika Trading and Investment Co. Pvt. Ltd. Vs Deputy Commissioner of Income Tax and Another
Delhi High Court · (2014) 365 ITR 447
Income Tax Act, 1961 - Section 143(3) 147 148 151
High Courts13 Feb 2014
Manoj Kumar Goyal Vs Jagdish Prashad Modi
Delhi High Court · (2014) 3 ILR 1595
Limitation Act, 1963 - Section 18
High Courts13 Feb 2014
D.V. Singh and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2014) 3 ILR 1601
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)
High Courts13 Feb 2014
Commissioner of Central Excise Vs Tayal Strips (P). Ltd.
Delhi High Court · (2015) 317 ELT 231
Central Excises and Salt Act, 1944 — Section 35H(4)
High Courts13 Feb 2014Disposed Off
Kuldeep Singh Vs Lucky Gold Star International Corporation
Delhi High Court · (2014) 02 DEL CK 0237
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(C)(2), 33C(2)
High Courts13 Feb 2014
Onassis Axles Private Limited Vs Commissioner of Income Tax
Delhi High Court · (2014) 3 AD 541 : (2014) 364 ITR 53