High Courts11 Feb 2014
Narcotics Control Bureau Vs Mark Michael Ryan and Others
Delhi High Court · (2014) 1 JCC 29
Criminal Procedure Code, 1973 (CrPC) — Section 313
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,888 of 6,818
High Courts11 Feb 2014Disposed Off
Ravi Dutta Vs Kiran Dutta and Another Kiran Dutta Vs State and Another
Delhi High Court · (2014) 4 Crimes 182 : (2014) 208 DLT 61 : (2014) 1 DMC 784
Penal Code, 1860 (IPC) - Section 34 406 498Protection of Women From Domestic Violence Act, 2005 - Section 12 14 2(a) 22 23
High Courts11 Feb 2014Disposed Off
Association of State Road Transport Undertaking Vs Devender Singh
Delhi High Court · (2014) 208 DLT 7 : (2014) 2 LLJ 106
Industrial Disputes Act, 1947 - Section 11A 2(oo)(bb) 25(F) 25FUttar Pradesh Industrial Disputes Act, 1947 - Section 6N
High Courts11 Feb 2014Disposed Off
Future Generali India Insurance Co. Ltd. Vs Rina Devi and Others
Delhi High Court · (2014) 1 ACC 819
High Courts11 Feb 2014Disposed Off
Jainul Umar Vs State
Delhi High Court · (2014) 02 DEL CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 114 27Penal Code, 1860 (IPC) - Section 34 342 392 397 411
High Courts11 Feb 2014Disposed Off
Todar Mal Vs State of Delhi
Delhi High Court · (2014) 02 DEL CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 307 324 34
High Courts11 Feb 2014Dismissed
Dr. Subramanian Swamy Vs Union of India and Others
Delhi High Court · (2014) 125 SCL 133
Constitution of India, 1950 - Article 14
High Courts11 Feb 2014
Kandoi Metal Powders Mfg. Co. Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2014) 3 AD 469 : (2014) 302 ELT 209 : (2014) 27 GSTR 435
High Courts11 Feb 2014Disposed Off
Jitender Mathuria Vs M/s. Hindustan Petroleum Corporation Ltd. Hindustan Petroleum Corp. Ltd. Vs Jitender Mathuria
Delhi High Court · (2014) 141 FLR 677 : (2014) 2 LLJ 4 : (2014) 2 LLN 158 : (2014) LLR 626 : (2014) 3 SCT 530
High Courts11 Feb 2014Allowed
Dr. J.S. Gambhir Vs Millennium Health Institute and Diagnostics Pvt. Ltd.
Delhi High Court · (2014) 3 AD 625 : (2014) 120 CLA 372 : (2014) 183 CompCas 71 : (2014) 3 CoMPLJ 120
Companies Act, 1956 - Section 283 303(2) 454 454(2) 454(8)
High Courts11 Feb 2014Dismissed
Sanjeev Kumar Dubey Vs State of Delhi
Delhi High Court · (2014) 02 DEL CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 12 13(1)(d) 13(2) 20 7
High Courts11 Feb 2014
Shri Kure Vs Shri Dalip Singh and Others
Delhi High Court · (2014) 02 DEL CK 0113
Civil Procedure Code, 1908 (CPC) - Section 9Delhi Land Reforms Act, 1954 - Section 185East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 1 19 20 21 22
High Courts11 Feb 2014Allowed
Phool Wati and Another (in J.C.) Vs State
Delhi High Court · (2014) 2 DMC 111 : (2014) 2 JCC 903
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B 304-B 498A 498-A
High Courts11 Feb 2014Dismissed
Smt. Ranjana Gupta Vs Rajnesh Gupta and Others
Delhi High Court · (2014) 4 AD 534 : (2014) 208 DLT 347 : (2014) 1 DMC 837 : (2014) 142 DRJ 695
Penal Code, 1860 (IPC) - Section 34 406 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12 18 19 19(8) 20
High Courts11 Feb 2014Dismissed
M/s. Jaiprakash Associates Ltd. Vs Union of India and Others
Delhi High Court · (2014) 02 DEL CK 0095
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 106 140 192 77
High Courts11 Feb 2014Allowed
Marubeni India P. Ltd. Vs The Special Director of Enforcement Ericsson India P. Ltd. Vs Directorate of Enforcement
Delhi High Court · (2016) 333 ELT 270
Foreign Exchange Regulation Act, 1973 - Section 50 8(1) 8(1)(b) 9(1)(c)
High Courts11 Feb 2014Allowed
Fuji Bank Ltd. Vs The Special Director of Enforcement Bank of Tokyo Mitsubishi Ltd. Vs Directorate of Enforcement
Delhi High Court · (2014) 304 ELT 245
Foreign Exchange Management Act, 1999 - Section 49Foreign Exchange Regulation Act, 1973 - Section 29(2) 50 8(1) 8(1)(b) 9(1)(c)
High Courts11 Feb 2014Dismissed
Delhi Development Authority Vs Ramesh Kumar Budhiraja
Delhi High Court · (2014) 3 AD 50 : (2015) 214 DLT 333
Delhi Development Act, 1957 - Section 14 29(2)
High Courts11 Feb 2014Dismissed
Samarendra Das Vs M/s. Win Medicare Pvt. Ltd.
Delhi High Court · (2014) 2 LLN 637 : (2014) LLR 345
Industrial Disputes Act, 1947 — Section 36, 36(4)
High Courts11 Feb 2014Partly Allowed
HDFC ERGO General Insurance Company Ltd. Vs Parkash and Others
Delhi High Court · (2014) 1 ACC 750