Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 - Section 20 22 22(5)Trade Marks Act, 1999 - Section 11(6) 11(9)(i) 2(1)(m) 2(1)(z)(g) 2(1)(zg)

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High Courts24 Feb 2014Disposed Off

M/s. Gati Ltd. Vs Gati Dance Forum/Gati Forum Trust and Others

Delhi High Court · (2014) 58 PTC 133

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High Courts24 Feb 2014

Sony India Pvt. Ltd. Vs Addl. Commissioner of Income Tax and Another

Delhi High Court · (2014) 266 CTR 225 : (2014) 209 DLT 191 : (2014) 363 ITR 330

Income Tax Act, 1961 - Section 143(2) 156 220 220(1) 220(3)

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High Courts24 Feb 2014Disposed Off

Ikram Ansari Vs State (NCT of Delhi)

Delhi High Court · (2014) 02 DEL CK 0166

Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 114 27Penal Code, 1860 (IPC) - Section 34 395 397 398 412

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High Courts24 Feb 2014

Sachin Gupta Vs Securities and Exchange Board of India and Another Glitter Gold Plantation Ltd. and Others Vs State (NCT of Delhi) and Another

Delhi High Court · (2014) 2 BC 600 : (2014) 120 CLA 361 : (2014) 183 CompCas 47 : (2014) 4 CoMPLJ 125 : (2014) 208 DLT 329 : (2014) 3 JCC 1632 : (2014) 125 SCL 215

Criminal Procedure Code, 1973 (CrPC) - Section 313Securities and Exchange Board of India Act, 1992 - Section 11(B) 11AA 11AA(ii) 11B 12

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High Courts24 Feb 2014Disposed Off

Steelbird Hi-Tech India Ltd. Vs S.P.S. Gambhir and Others

Delhi High Court · (2014) 58 PTC 428

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 - Section 2Designs Act, 2000 - Section 10 11 19 19(b) 2

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High Courts24 Feb 2014Dismissed

Oriental Insurance Co. Ltd. Vs Chhote Lal and Others

Delhi High Court · (2014) 02 DEL CK 0155

Penal Code, 1860 (IPC) - Section 279 337

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High Courts24 Feb 2014Dismissed

Employee State Insurance Corporation Vs Bawa INN

Delhi High Court · (2014) 02 DEL CK 0151

Employees State Insurance Act, 1948 - Section 82

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High Courts24 Feb 2014

PCDF Ltd. (UP) Vs Govt. of NCT of Delhi

Delhi High Court · (2014) 4 Crimes 380 : (2014) FAJ 349 : (2014) 3 JCC 2097

Prevention of Food Adulteration Act, 1954 — Section 17, 17(1), 17(1)(a)(ii), 17(2)

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High Courts24 Feb 2014Dismissed

M/s. Good Wrench Services Vs Assistant Provident Fund Commissioner E.P.F. Organization

Delhi High Court · (2014) 142 FLR 282

Constitution of India, 1950 - Article 226 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 21(1)(b) 7(7) 7A 7B 7-ILimitation Act, 1963 - Section 5

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High Courts24 Feb 2014Dismissed

Bhim Sain Vs The Govt. of NCT of Delhi and Others

Delhi High Court · (2014) 5 AD 702 : (2014) 208 DLT 774 : (2014) 142 FLR 79 : (2014) LabIC 2067 : (2014) LLR 383

Electricity (Supply) Act, 1948 - Section 79Industrial Disputes Act, 1947 - Section 2(2) 2(s)

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High Courts24 Feb 2014Dismissed

Satyamuni Verma Vs State (Govt. NCT of Delhi) and Others

Delhi High Court · (2014) 2 JCC 1159

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 154 154(3) 156(3) 173 190Penal Code, 1860 (IPC) - Section 34 406 420 468 471

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High Courts24 Feb 2014Dismissed

Amit Johri Vs Deepak Johri and Others

Delhi High Court · (2014) 02 DEL CK 0029

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession Act, 1956 - Section 4 6 8

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