High Courts26 Feb 2014
Simplex Infrastructure Ltd. Vs Union of India and Others
Delhi High Court · (2014) 27 GSTR 179
Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 246, 265Customs Act, 1962 — Section 75
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,880 of 6,818
High Courts26 Feb 2014Dismissed
Sh. Prem Nath Chopra Deceased Thru Lrs. Vs Sh. Arun Chopra and Others
Delhi High Court · (2014) 209 DLT 144
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 6, Order 15 Rule 1, Order 6 Rule 17 115 151Evidence Act, 1872 - Section 58 68Hindu Succession Act, 1956 - Section 14 15 15(2) 16
High Courts26 Feb 2014
Jitesh@ Tie Vs State
Delhi High Court · (2014) 02 DEL CK 0018
Arms Act, 1959 - Section 27 4Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27
High Courts25 Feb 2014
Disney Enterprises, Inc. and Others Vs Dhiraj and Others
Delhi High Court · (2014) 3 ILR 2150
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 5 Rule 20
High Courts25 Feb 2014Allowed
Jagjeet Kaur Vs State
Delhi High Court · (2014) 208 DLT 474
Hindu Minority and Guardianship Act, 1956 - Section 12 8 8(2) 8(5)(e)
High Courts25 Feb 2014Disposed Off
Nand Lal Vs State
Delhi High Court · (2014) 3 AD 345
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts25 Feb 2014Allowed
Giri Raj Vs Sheela Devi
Delhi High Court · (2014) 02 DEL CK 0160
Delhi Rent Control Act, 1958 - Section 12(1) 12(1)(f) 14(1) 14(1)(e) 25B
High Courts25 Feb 2014
M/s. Kostub Investment Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 268 CTR 54 : (2014) 3 ILR 2143 : (2014) 365 ITR 436 : (2014) 223 TAXMAN 463
Income Tax Act, 1961 - Section 115JB 37 37(1)
High Courts25 Feb 2014
Commissioner of Service Tax Vs Ernst and Young Pvt. Ltd.
Delhi High Court · (2014) 27 GSTR 22 : (2014) 34 STR 3 : (2014) 72 VST 51
Central Excises and Salt Act, 1944 - Section 35E 35G 35H 35LCustoms Act, 1962 - Section 111(d) 125 129C 129D 129-DFinance Act, 1994 - Section 56(105)(r) 65 65(105) 65(105)(r) 65(105)(zzb)
High Courts25 Feb 2014Dismissed
Ram Niwas Rana Vs Anil Kumar
Delhi High Court · (2014) 144 DRJ 186
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 299, 63, 63(c), 68
High Courts25 Feb 2014
National Agricultural Cooperative Marketing Federation of India Ltd. Vs Commissioner of Income Tax and Another
Delhi High Court · (2014) 02 DEL CK 0116
Constitution of India, 1950 - Article 226Income Tax Act, 1922 - Section 35Income Tax Act, 1961 - Section 148 254(2) 80P 80P(2)(a)(iii) 80P(2)(iii)
High Courts25 Feb 2014
Poonam Vs V.P. Sharma
Delhi High Court · (2014) 4 Crimes 374 : (2014) 3 JCC 2087 : (2015) 4 RCR(Civil) 192 : (2015) 4 RCR(Criminal) 183
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(b), 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(a), 2(f), 2(s), 29
High Courts25 Feb 2014Dismissed
Ashish Pandit Vs State (NCT) of Delhi
Delhi High Court · (2014) 4 AD 217 : (2014) 2 JCC 1072 : (2014) 3 RCR(Criminal) 315
Companies Act, 1956 — Section 147, 150, 163, 193, 209Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Feb 2014
Raman Narula Vs The Director of Enforcement
Delhi High Court · (2014) 4 JCC 2323
Foreign Exchange Management Act, 1999 — Section 35Foreign Exchange Regulation Act, 1973 — Section 16, 16(1), 40, 65, 68
High Courts25 Feb 2014Disposed Off
Indamer Company Pvt. Ltd. Vs Krishan Lal Chopra
Delhi High Court · (2014) 2 LLN 127
Constitution of India, 1950 - Article 226 227Limitation Act, 1963 - Section 5Payment of Gratuity Act, 1972 - Section 4 4(4) 7 7(7)
High Courts25 Feb 2014Disposed Off
Yaseen Vs State Sikender Vs State NCT of Delhi
Delhi High Court · (2014) 4 AD 352
Citizenship Act, 1955 - Section 3 4 5 6 6(A)Criminal Procedure Code, 1973 (CrPC) - Section 313 428Evidence Act, 1872 - Section 114
High Courts25 Feb 2014Disposed Off
Kaushal Kishor Rai and Another Vs Union of India and Others
Delhi High Court · (2014) 02 DEL CK 0016
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts25 Feb 2014Dismissed
Const. Subhash Babu Vs Union of India and Others
Delhi High Court · (2014) 02 DEL CK 0015
High Courts25 Feb 2014Disposed Off
Utkarsh Vs Delhi Bar Association
Delhi High Court · (2014) 208 DLT 302
Arbitration and Conciliation Act, 1996 - Section 11 16 34 5 8Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11 151 9