High Courts28 Feb 2014Allowed
Nippon Soda Co. Ltd. Vs V.P. Goyal and Another
Delhi High Court · (2014) 58 PTC 386
Trade Marks Act, 1999 - Section 124 124(1) 124(1)(i) 124(b) 125
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,879 of 6,818
High Courts28 Feb 2014
Teva Pharmaceutical Industries Ltd. and Others Vs Natco Pharma Limited
Delhi High Court · (2014) 212 DLT 321
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11 10Patents Act, 1970 - Section 48(b)
High Courts28 Feb 2014
Commissioner of Income Tax Vs M/s. Urban Mass Transit Ltd.
Delhi High Court · (2014) 365 ITR 442
High Courts28 Feb 2014Allowed
Sushma Jain Vs M/s. Naveen Board Co. and Others
Delhi High Court · (2014) 4 AD 382
Arbitration and Conciliation Act, 1996 — Section 10, 16, 16(2), 34, 37
High Courts28 Feb 2014
Acorus Unitech Wireless Private Limited Vs Assistant Commissioner of Income Tax
Delhi High Court · (2014) 362 ITR 417
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 123Income Tax Act, 1961 - Section 132 143(1) 143(2) 147 148
High Courts28 Feb 2014
ALD Automotive Pvt. Ltd. Vs Commissioner Trade and Taxes Delhi
Delhi High Court · (2014) 3 AD 352 : (2014) 208 DLT 459 : (2014) 70 VST 407
Delhi Value Added Tax Act, 2004 - Section 12(4) 2(r) 2(zd) 2(zd)(iii) 2(zm)
High Courts28 Feb 2014Dismissed
Union of India Vs Cimmco Ltd. and Others
Delhi High Court · (2015) 193 CompCas 289
Constitution of India, 1950 - Article 14Sick Industrial Companies (Special Provisions) Act, 1985 - Section 17 18 18(8) 19 19(1)
High Courts28 Feb 2014
Mayar Health Resorts Ltd. Vs Indian Tourism Development Corporation
Delhi High Court · (2014) 02 DEL CK 0042
Arbitration and Conciliation Act, 1996 - Section 34 8 9Specific Relief Act, 1963 - Section 34
High Courts28 Feb 2014Allowed
National Insurance Co. Ltd. Vs Yashwanti and Others
Delhi High Court · (2014) 3 AD 656
High Courts26 Feb 2014
Komal Singh and Others Vs Union of India
Delhi High Court · (2014) 02 DEL CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23
High Courts26 Feb 2014
Mohan Singh Vs The Presiding Officer, Central Govt. Industrial Dispute Tribunal and Others
Delhi High Court · (2014) 02 DEL CK 0298
High Courts26 Feb 2014
Nand Lal Vs State
Delhi High Court · (2014) 02 DEL CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts26 Feb 2014
Narcotics Control Bureau Vs Praveen Dua
Delhi High Court · (2014) 3 JCC(Narcotics) 166
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 22(c), 23, 28
High Courts26 Feb 2014Dismissed
Sheel Kumar Goyal Vs Surender Kumar Sharma
Delhi High Court · (2014) 02 DEL CK 0259
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Municipal Corporation Act, 1957 - Section 2(52)Delhi Rent Control Act, 1958 - Section 1 1(2) 14(1) 50
High Courts26 Feb 2014
Sathya Sai Medical College and Research Institute Vs Union of India and Another
Delhi High Court · (2014) 143 DRJ 404
Indian Medical Council Act, 1956 — Section 10(A)(4)(1), 10A, 10A(4), 11
High Courts26 Feb 2014Disposed Off
Organizing Committee Commonwealth Games, 2010 Vs M/S. Nussli (Switzerland) Ltd.
Delhi High Court · (2014) 02 DEL CK 0254
Arbitration and Conciliation Act, 1996 - Section 2(h) 34 36 37 9Civil Procedure Code, 1908 (CPC) - Order 25 Rule 1, Order 25 Rule 25Income Tax Act, 1961 - Section 281B
High Courts26 Feb 2014Dismissed
K.K. VERMA Vs C.B.I.
Delhi High Court · (2014) 02 DEL CK 0252
Companies Act, 1956 - Section 267Criminal Procedure Code, 1973 (CrPC) - Section 389(1)Penal Code, 1860 (IPC) - Section 114 120B 420
High Courts26 Feb 2014Dismissed
Manjit Singh Vs Union of India and Others
Delhi High Court · (2014) 02 DEL CK 0250
Army Act, 1950 - Section 116 36(d) 49(b)
High Courts26 Feb 2014Disposed Off
Bishan Swaroop (Since Deceased) through Lr. Vs Manish Sethi and Others
Delhi High Court · (2014) 5 AD 826 : (2014) 208 DLT 481 : (2015) 1 RCR(Rent) 75
Delhi Rent Control Act, 1958 - Section 14 14(1)(e) 14(7) 14A 25B
High Courts26 Feb 2014Allowed
Ajay Kumar Tiwari Vs State
Delhi High Court · (2014) 2 JCC 1147
Penal Code, 1860 (IPC) - Section 328 379 392 394 411