High Courts08 Sept 2015Dismissed
Kavita Vs Sandeep and Others
Delhi High Court · (2015) 09 DEL CK 0338
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 376, 420, 506
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,623 of 6,863
High Courts08 Sept 2015
Commissioner of Income Tax, Delhi Vs Soni Associates (P) Ltd.
Delhi High Court · (2015) 09 DEL CK 0323
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 12General Clauses Act, 1897 - Section 27Income Tax Act, 1961 - Section 143(2), 143(3), 260A, 282(1), 292BB
High Courts08 Sept 2015Disposed Off
Sunil Kalra Vs Raj Kumar Yadav and Others
Delhi High Court · (2015) 09 DEL CK 0296
High Courts08 Sept 2015Allowed
Ram Singh Vs The Management of CPWD
Delhi High Court · (2015) 09 DEL CK 0262
Constitution of India, 1950 - Article 14, 16, 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1), 18(1), 30
High Courts08 Sept 2015Allowed
Siya Ram Vs The State Govt. of NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0245
Criminal Procedure Code, 1973 (CrPC) - Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(3) (a) (i) (ii), 12(3)(a)(i)(ii), 2, 2(y), 7APenal Code, 1860 (IPC) - Section 302, 34, 392
High Courts08 Sept 2015Allowed
Delhi Development Authority Vs I.J. Gupta
Delhi High Court · (2015) 09 DEL CK 0195
High Courts08 Sept 2015Disposed off
Guddu and Others Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts08 Sept 2015Disposed off
GVR Infra Projects Ltd. Vs Natiional Highway Authority of India and Others
Delhi High Court · (2015) 09 DEL CK 0157
High Courts08 Sept 2015Disposed off
Rajesh Dhingra Vs Central Board of Secondary Education and Others
Delhi High Court · (2015) 09 DEL CK 0156
Constitution of India, 1950 - Article 14, 226
High Courts08 Sept 2015Dismissed
Rajbir Singh Vs Delhi Transport Corporation
Delhi High Court · (2015) 09 DEL CK 0083
Industrial Disputes Act, 1947 - Section 33, 33(2) (b), 33(2)(b)
High Courts08 Sept 2015Disposed off
Darshan Singh and Others Vs Sat Pal and Others
Delhi High Court · (2015) 10 AD 645
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 100
High Courts08 Sept 2015Disposed off
Sukh Varsha Babbar Vs Prem Nath Babbar
Delhi High Court · (2015) 09 DEL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151Hindu Marriage Act, 1955 - Section 13(1) (ia)
High Courts08 Sept 2015Allowed
Bihari Lal Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 369, 397, 397(1), 427, 427(1)Penal Code, 1860 (IPC) - Section 147, 148, 149, 188, 395
High Courts08 Sept 2015Disposed off
Deepak Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 09 DEL CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 357AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 363, 376, 376(f)
High Courts07 Sept 2015Disposed Off
Chander Bhan Singh Chauhan Vs Lieutenant Governor of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0430
Arms Act, 1959 - Section 17(7), 18, 25, 27Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts07 Sept 2015
Kedia (Agencies) Pvt. Ltd. Vs Commissioner of Customs
Delhi High Court · (2015) 324 ELT 255
High Courts07 Sept 2015Allowed
Bedi & Bedi Associates (Regd.) Vs Central Board of Trustees
Delhi High Court · (2015) 147 FLR 537 : (2016) LLR 7
Employees Provident Funds Family Pension Fund And Deposit-linked Insurance Fund Act, 1952 - Section 14B, 14-B, 7-A, 7-O
High Courts07 Sept 2015
Burger King Corporation Vs Burger Place
Delhi High Court · (2015) 10 AD 330 : (2015) 224 DLT 661 : (2015) 64 PTC 308
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 8
High Courts07 Sept 2015Disposed Off
Abid and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0352
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 173, 174, 309Penal Code, 1860 (IPC) - Section 299, 302, 307, 323, 324
High Courts07 Sept 2015Disposed Off
Khoob Singh Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0341
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Delhi Police Act, 1978 - Section 5, 51