High Courts09 Sept 2015
N.V. Marketing Pvt. Ltd. Vs Union of India
Delhi High Court · (2015) 40 STR 236
Constitution of India, 1950 - Article 246, 265Finance Act, 1994 - Section 65(105)(zzzzn), 65(19)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,622 of 6,863
High Courts09 Sept 2015Allowed
In Re: Magic Tradelink Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0379
High Courts09 Sept 2015Dismissed
Ram Shree Vs Sanjeev Jain
Delhi High Court · (2015) 09 DEL CK 0344
Evidence Act, 1872 - Section 116, 14(1)(e)Limitation Act, 1963 - Section 5
High Courts09 Sept 2015Allowed
Rozwan and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0339
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 341
High Courts09 Sept 2015Disposed Off
Santosh and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 4 JCC 2421
Penal Code, 1860 (IPC) - Section 34, 392, 397
High Courts09 Sept 2015Dismissed
V.K. Kapoor Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0179
High Courts09 Sept 2015
MGR Holding (P) Ltd. Vs Loil Overseas Foods Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0159
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 15, Order 20 Rule 12, 151Evidence Act, 1872 - Section 91Transfer of Property Act, 1882 - Section 106, 107
High Courts09 Sept 2015Allowed
Dhani Ram Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 107, 150, 290Delhi Police Act, 1978 - Section 47, 50Penal Code, 1860 (IPC) - Section 323, 336, 341, 354, 354A
High Courts09 Sept 2015Allowed
Ishak Khan Vs Hazrat Ali and Others
Delhi High Court · (2015) 09 DEL CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 190, 200Penal Code, 1860 (IPC) - Section 120B, 34, 420, 447, 467
High Courts09 Sept 2015Dismissed
Netrapal and Others Vs NCB
Delhi High Court · (2015) 09 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 315Customs Act, 1962 - Section 53Evidence Act, 1872 - Section 25
High Courts09 Sept 2015Dismissed
Fal Avam Subzi Mandi Mashakhor Association and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0097
Constitution of India, 1950 - Article 14, 19, 19(1)(g), 31Delhi Agricultural Produce Marketing (Regulation) Act, 1998 - Section 17, 3, 35, 4, 4(3)
High Courts09 Sept 2015Disposed off
DTC Vs Mohar Singh
Delhi High Court · (2016) 1 AD 28
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 25B, 25F, 25-F
High Courts09 Sept 2015Dismissed
Kesari Nandan Kaushik Vs Sirikishan and Others
Delhi High Court · (2015) 09 DEL CK 0057
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Land Revenue Act, 1954 - Section 20, 40, 41Evidence Act, 1872 - Section 35
High Courts09 Sept 2015Allowed
In Re: DLF City Developers Private Limited and Others
Delhi High Court · (2015) 09 DEL CK 0056
Income Tax Act, 1961 - Section 143(1), 143(3), 271
High Courts09 Sept 2015Allowed
In Re: NEC Industrial Projects Limited and Others
Delhi High Court · (2015) 09 DEL CK 0055
High Courts09 Sept 2015
Klen and Marshalls Manufacturers and Exporters Ltd. Vs Power Grid Corporation India Ltd. and Others
Delhi High Court · (2015) 5 ARBLR 545
Arbitration and Conciliation Act, 1996 - Section 11, 34, 34(2)(b)(ii), 8Constitution of India, 1950 - Article 136Contract Act, 1872 - Section 73, 74
High Courts08 Sept 2015
Rita Upadhyay and Others Vs Public Works Department and Others
Delhi High Court · (2015) 09 DEL CK 0450
High Courts08 Sept 2015Disposed Off
Shahanwaj Alam Vs State (GNCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0432
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 361, 363, 366, 375, 376
High Courts08 Sept 2015Dismissed
Bhawani Shanker Tank Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0410
Constitution of India, 1950 - Article 226, 227
High Courts08 Sept 2015
International Tractors Ltd. and Others Vs Punjab Tractors Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0346
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 20 Rule 5, Order 20 Rule 5(3), Order 22 Rule 1, Order 22 Rule 10General Clauses Act, 1897 - Section 3(42)