COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,621 of 6,863
High Courts10 Sept 2015Dismissed
Mehar Singh Vs Cement Manufactures Association
Delhi High Court · (2015) 152 DRJ 242
High Courts10 Sept 2015Disposed Off
P.P. Malhotra and Others Vs Registrar Co-Operative Society Parliament Street New Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0271
Delhi Co-operative Societies Act, 2003 - Section 70
High Courts10 Sept 2015Dismissed
PUR Polyurethane Products Pvt. Ltd. and Others Vs Delhi State Industrial and Infrastructure Development Corporation Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0250
Constitution of India, 1950 - Article 12, 226
High Courts10 Sept 2015Disposed off
Rakhee Gupta Vs Pramod Bajaj
Delhi High Court · (2015) 09 DEL CK 0196
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Hindu Marriage Act, 1955 - Section 24Limitation Act, 1963 - Section 14, 5
High Courts10 Sept 2015
Pradnya Nagar and Others Vs Rohit Nagar and Others
Delhi High Court · (2015) 09 DEL CK 0178
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14, Order 20 Rule 18, Order 32 Rule 12Evidence Act, 1872 - Section 65Stamp Act, 1899 - Section 33, 35, 36
High Courts10 Sept 2015Dismissed
Shalu Vs Pragati Power Corporation Limited
Delhi High Court · (2015) 09 DEL CK 0158
High Courts10 Sept 2015
Indian Railway Finance Co. Ltd. and Others Vs Yatender Kumar Sharma and Others
Delhi High Court · (2015) 09 DEL CK 0151
Constitution of India, 1950 - Article 14Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10(1)Industrial Disputes Act, 1947 - Section 25F
High Courts10 Sept 2015Allowed
The Management of D.D.A Vs The Presiding Officer Labour Court and Others
Delhi High Court · (2015) 147 FLR 731
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7Constitution of India, 1950 - Article 14, 16Industrial Disputes Act, 1947 - Section 11A, 12(5), 17B, 25F, 25-F
High Courts10 Sept 2015Disposed off
Amit Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 09 DEL CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 392, 397
High Courts10 Sept 2015Dismissed
Jaipal Singh Vs State
Delhi High Court · (2015) 09 DEL CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b) (ii) (C), 35, 50, 54, 57
High Courts10 Sept 2015Allowed
Surinder Pal Kaur Vs State of Delhi
Delhi High Court · (2015) 09 DEL CK 0051
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts10 Sept 2015Allowed
Swaraj Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0042
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 196, 196(1), 196(1) (a)Penal Code, 1860 (IPC) - Section 120B, 124, 124A, 149, 153A
High Courts10 Sept 2015Allowed
Haider Ali Vs State
Delhi High Court · (2015) 4 JCC 2479
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7-APenal Code, 1860 (IPC) - Section 149, 302, 307, 33, 34
High Courts10 Sept 2015Disposed off
B.S. Oberoi Vs P.S. Oberoi and Others
Delhi High Court · (2015) 09 DEL CK 0002
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17, Order 6 Rule 18, 151
High Courts09 Sept 2015Allowed
R.K. Chauhan Vs Commissioner, MCD and Others
Delhi High Court · (2016) 1 AD 740 : (2015) 234 DLT 112
Constitution of India, 1950 - Article 311, 311(2)(b), 311(2)(c)Delhi Municipal Corporation Act, 1957 - Section 95, 95(2)(b)
High Courts09 Sept 2015
Rajeev Saumitra Vs Neetu Singh and Others
Delhi High Court · (2015) 09 DEL CK 0444
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(a), Order 23 Rule 23
High Courts09 Sept 2015Dismissed
Rajnish B. Bhatia Vs CBI and Others
Delhi High Court · (2015) 09 DEL CK 0443
Criminal Procedure Code, 1973 (CrPC) - Section 161, 218, 219, 220, 221Penal Code, 1860 (IPC) - Section 120B, 379, 411, 414, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts09 Sept 2015Disposed Off
Glossy Color & Paints Pvt. Ltd. and Others Vs Mona Aggarwal and Others
Delhi High Court · (2015) 64 PTC 316
Trade and Merchandise Marks Act, 1958 - Section 2, 2(j), 68
High Courts09 Sept 2015Dismissed
Shresth International Vs NCT of Delhi and Others
Delhi High Court · (2015) 234 DLT 211 : (2015) 147 FLR 803
Evidence Act, 1872 - Section 114(g)Industrial Disputes Act, 1947 - Section 17-B