High Courts11 Sept 2015Dismissed
Brahm Singh Vs Pramila Devi
Delhi High Court · (2015) 09 DEL CK 0272
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,620 of 6,863
High Courts11 Sept 2015
New Delhi Municipal Council Vs Prominent Hotels Limited
Delhi High Court · (2015) 222 DLT 706 : (2015) 152 DRJ 407
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 10, Order 11 Rule 14, Order 23 Rule 23, Order 27 Rule 5(B)Constitution of India, 1950 - Article 14, 141, 19(1)(g), 21, 215Contempt of Courts Act, 1971 - Section 12, 2(b), 2(c)
High Courts11 Sept 2015
Dharmendra Prasad Singh and Others Vs The Chairman, State Bank of India and Others
Delhi High Court · (2015) 09 DEL CK 0164
Constitution of India, 1950 - Article 12, 14, 16, 162, 309
High Courts11 Sept 2015
Commissioner of Income Tax-V Vs Kapil Nagpal
Delhi High Court · (2015) 235 TAXMAN 539
Income Tax Act, 1961 - Section 143 (3), 143(2), 260A(1), 271(1)(c), 54
High Courts11 Sept 2015Allowed
Pankaj Prakash Vs The State and Others
Delhi High Court · (2015) 09 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 190, 195, 195 (a) (i), 195(1), 195(1)(a)Penal Code, 1860 (IPC) - Section 172, 173, 173 (2), 174, 175
High Courts11 Sept 2015Dismissed
Taj Mahal Hotel Vs Industrial Tribunal I and Others
Delhi High Court · (2015) LLR 1129
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts11 Sept 2015Disposed off
Raj Kumar and Others Vs State
Delhi High Court · (2015) 09 DEL CK 0018
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300, 302, 304, 307, 33
High Courts11 Sept 2015Dismissed
Simret Katyal Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0007
Arbitration Act, 1940 - Section 20Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(3), 156(1), 156(3), 200Penal Code, 1860 (IPC) - Section 405, 406
High Courts11 Sept 2015Allowed
In Re: Jaisingh Wires Private Limited and Others
Delhi High Court · (2015) 09 DEL CK 0006
High Courts11 Sept 2015
In Re: Chandpur Enterprises Limited and Others
Delhi High Court · (2015) 09 DEL CK 0005
High Courts10 Sept 2015Dismissed
Kulbhushan Dania Vs Ashok Kumar Dania and Others
Delhi High Court · (2015) 09 DEL CK 0469
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 7 Rule 11
High Courts10 Sept 2015Allowed
Akshay Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0442
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts10 Sept 2015Dismissed
Anupama Dewan and Others Vs Vinni Duggal
Delhi High Court · (2015) 09 DEL CK 0427
Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts10 Sept 2015Disposed Off
Sonali Badhe Vs Ashish Chandra Singh and Others
Delhi High Court · (2015) 09 DEL CK 0411
Administrative Tribunals Act, 1985 - Section 11, 13, 13(3)(ii), 20, 3(q)Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 13, 13(3)(ii), 18, 28, 4
High Courts10 Sept 2015
Fore Square Retail Pvt. Ltd. Vs Revell GMBH & Co. K.G.
Delhi High Court · (2015) 09 DEL CK 0409
High Courts10 Sept 2015Dismissed
Yogendra Prasad Vs Heerawati Devi
Delhi High Court · (2015) 09 DEL CK 0392
Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Sept 2015Dismissed
Rajbir Singh Vs Mahender Singh and Others
Delhi High Court · (2015) 10 AD 705
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Sept 2015Dismissed
Veena Tuli Vs Krishan Kumar Tuli
Delhi High Court · (2015) 09 DEL CK 0326
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 41 Rule 11, Order 6 Rule 16, 151Evidence Act, 1872 - Section 58
High Courts10 Sept 2015Dismissed
India Export House (P) Ltd. Vs Appellate Tribunal for Foreign Exchange and Others
Delhi High Court · (2015) 09 DEL CK 0310
Constitution of India, 1950 - Article 226Foreign Exchange Regulation Act, 1973 - Section 64(2), 68(1), 8(3), 8(4)
High Courts10 Sept 2015Allowed
Bhakti Ram Pandey Vs State
Delhi High Court · (2015) 09 DEL CK 0300
Criminal Procedure Code, 1973 (CrPC) - Section 161Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6Penal Code, 1860 (IPC) - Section 109, 120-B, 342, 363, 366