High Courts15 Sept 2015
Kaushalya Devi and Others Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,618 of 6,863
High Courts15 Sept 2015Partly Allowed
Anoop Narang and Others Vs UOI and Others
Delhi High Court · (2015) 09 DEL CK 0004
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19 (7), 24, 24(2)
High Courts15 Sept 2015Allowed
Indian Oil Corporation Ltd. Vs Radhey Shyam
Delhi High Court · (2015) 09 DEL CK 0003
High Courts14 Sept 2015Dismissed
Ram Kumar and Others Vs The Administrator of Union Territory of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0445
High Courts14 Sept 2015Disposed Off
Manoj Kumar Vs R.K. Singh
Delhi High Court · (2015) 09 DEL CK 0435
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, 10
High Courts14 Sept 2015Dismissed
Anil Bajaj and Others Vs Kiran Mehta and Others
Delhi High Court · (2015) 09 DEL CK 0428
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20Delhi Rent Control Act, 1958 - Section 14(1)(e), 14(7), 25(9), 25-B(9), 45
High Courts14 Sept 2015Dismissed
Renuka Ohri Vs Indiabulls Securities Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0425
Arbitration and Conciliation Act, 1996 - Section 19, 28(1)(a), 28(3), 34
High Courts14 Sept 2015Disposed Off
Housing Development Finance Corporation Ltd. Vs Ravindra Dhankar and Others
Delhi High Court · (2015) 09 DEL CK 0416
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5), Order 37 Rule 37, 151
High Courts14 Sept 2015Dismissed
Hira Lal Vs Director of Education, Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 234 DLT 118
Constitution of India, 1950 - Article 226
High Courts14 Sept 2015Disposed Off
Satish Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0388
Arms Act, 1959 - Section 27Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 392, 397, 411
High Courts14 Sept 2015Dismissed
Sudesh Kohli and Others Vs Ram Gopal and Others
Delhi High Court · (2015) 4 ACC 349
Constitution of India, 1950 - Article 227
High Courts14 Sept 2015
Commissioner of Income Tax Vs Vijay Singh Kadan
Delhi High Court · (2016) 283 CTR 421 : (2015) 378 ITR 71
High Courts14 Sept 2015Dismissed
Ishwar Saini Vs Videocon Industries Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0343
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 16, Order 21 Rule 26, Order 9 Rule 13, 151Limitation Act, 1963 - Section 5
High Courts14 Sept 2015Dismissed
Pyar Chand Vs Jagjit Singh Sawhney and Others
Delhi High Court · (2015) 09 DEL CK 0335
High Courts14 Sept 2015Dismissed
Union of India and Others Vs Mahender Jit Singh
Delhi High Court · (2015) 09 DEL CK 0329
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173
High Courts14 Sept 2015
GE Capital Services India Vs Prayag Scanning Pvt. Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0318
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3, Order 37 Rule 3(1), Order 37 Rule 37, Order 37 Rule 4, 151
High Courts14 Sept 2015Dismissed
K.P. Sharma Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0316
Constitution of India, 1950 - Article 226, 227
High Courts14 Sept 2015Dismissed
Raj Kishore Pandey Vs Ruchika Vij
Delhi High Court · (2015) 09 DEL CK 0301
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 195
High Courts14 Sept 2015Disposed off
Raj Shekhar Agrawal and Others Vs Union of India and Others
Delhi High Court · (2016) 131 CLA 37 : (2016) 194 CompCas 511 : (2016) 133 SCL 484
High Courts14 Sept 2015Allowed
Mohini Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 4 ACC 209 : (2015) 152 DRJ 245
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 357, 357A, 357A(1), 357A(3), 357A(4)Motor Vehicles Act, 1988 - Section 161, 163