High Courts15 Sept 2015Disposed Off
ICICI Bank Ltd. Vs Sanjay Barua
Delhi High Court · (2015) 180 PLR 1
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,617 of 6,863
High Courts15 Sept 2015Disposed Off
Prem Singh Vs State (NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0395
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376, 506
High Courts15 Sept 2015Dismissed
Kulwant Singh and Others Vs Maharani Bagh Residents Welfare and Others
Delhi High Court · (2015) 180 PLR 4 : (2016) 1 RCR(Civil) 593
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Court Fees Act, 1870 - Section 7(iv)(c)
High Courts15 Sept 2015Dismissed
Dharambir Singh Vs Hindustan Unilever Ltd. and Others
Delhi High Court · (2015) LLR 1136
Civil Procedure Code, 1908 (CPC) - Section 20
High Courts15 Sept 2015Dismissed
S.P. Singh and Others Vs State of Delhi
Delhi High Court · (2015) 09 DEL CK 0315
Criminal Procedure Code, 1973 (CrPC) - Section 155, 156(3), 173, 198, 2(d)Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 34
High Courts15 Sept 2015Disposed Off
ICICI Bank Ltd. Vs Amar Pal
Delhi High Court · (2016) 1 AD 260
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts15 Sept 2015Disposed Off
Union of India and Others Vs Pradeep Belwal and Others
Delhi High Court · (2015) 09 DEL CK 0291
High Courts15 Sept 2015Allowed
Wilson Mathew Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 224 DLT 291
Evidence Act, 1872 - Section 3Income Tax Act, 1961 - Section 269-SS, 271(d)Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139
High Courts15 Sept 2015
Commissioner of Income Tax (Central)-I Vs Chetan Gupta
Delhi High Court · (2015) 10 AD 521
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 3 Rule 6, Order 5 Rule 12, Order 9 Rule 12Income Tax Act, 1922 - Section 22(2), 34, 34(1)(a)Income Tax Act, 1961 - Section 139, 142(1), 143, 143(1), 143(2)
High Courts15 Sept 2015Allowed
Bhag Singh Sain Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0194
High Courts15 Sept 2015Disposed off
Bharat Bhushan Gupta Vs Vinod Kumar Sharma
Delhi High Court · (2015) 09 DEL CK 0183
Delhi Rent Control Act, 1958 - Section 25B(8)
High Courts15 Sept 2015Dismissed
Vijay and Others Vs State
Delhi High Court · (2015) 10 AD 609
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 154, 161, 173Evidence Act, 1872 - Section 125
High Courts15 Sept 2015Disposed off
RMG Builders and Developers Pvt. Ltd. Vs USG Construction Pvt. Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0168
High Courts15 Sept 2015Dismissed
Chetan Kumar Agarwal and Sons Pvt. Ltd. and Others Vs New Holland Fiat (India) Pvt. Ltd.
Delhi High Court · (2015) 9 AD 654 : (2015) 153 DRJ 475
Arbitration and Conciliation Act, 1996 - Section 19, 34
High Courts15 Sept 2015Disposed off
Satya Prakash Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0049
High Courts15 Sept 2015Disposed off
Umesh Kumar Tiwari Vs Hyatt Regency Hotel
Delhi High Court · (2015) 09 DEL CK 0040
Constitution of India, 1950 - Article 226, 227
High Courts15 Sept 2015Dismissed
Mukesh Chandra Tiwari Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0021
High Courts15 Sept 2015Dismissed
Sandhya Tiwari Vs University of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0016
High Courts15 Sept 2015Allowed
Anil Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 380, 420, 448, 450
High Courts15 Sept 2015Dismissed
Rajeev K. Saksena Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Juvenile Justice Act, 1986 - Section 23Penal Code, 1860 (IPC) - Section 167, 324, 342, 506