High Courts17 Sept 2015Dismissed
Shiwani Vs State NCT of Delhi and Others
Delhi High Court · (2015) 8 AD 1
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(3), 177, 177, 178Penal Code, 1860 (IPC) - Section 109, 120B, 34, 376, 376 (2)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,616 of 6,863
High Courts17 Sept 2015Dismissed
Manohar Lal Sharma Vs Union of India and Others
Delhi High Court · (2015) 132 SCL 596
Income Tax Act, 1961 - Section 11, 2(31)
High Courts17 Sept 2015Disposed off
Dr. MGR Educational and Research Institute University Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0039
Constitution of India, 1950 - Article 226, 32Indian Medical Council Act, 1956 - Section 10A, 10A(4), 11 (2), 11(2)University Grants Commission Act, 1956 - Section 3
High Courts17 Sept 2015Disposed off
Bharat Rattan Shah Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0014
Constitution of India, 1950 - Article 39Criminal Procedure Code, 1973 (CrPC) - Section 173, 401Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 21, 51, 52, 53, 54
High Courts16 Sept 2015Dismissed
Govt. of NCT of Delhi and Others Vs Krishan Kumar
Delhi High Court · (2015) 09 DEL CK 0423
High Courts16 Sept 2015
Commissioner of Income Tax-IV Vs Pritam Das Narang
Delhi High Court · (2016) 1 AD 95 : (2015) 281 CTR 485 : (2016) 381 ITR 416 : (2015) 235 TAXMAN 358
Income Tax Act, 1961 - Section 142(1), 143(1), 17(3), 17(3)(iii), 17(3)(iii)(A)
High Courts16 Sept 2015Dismissed
Raunaq Automotive Components Ltd. Vs J.P.S. Kanwar
Delhi High Court · (2015) 180 PLR 6
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 18 Rule 17A, 151
High Courts16 Sept 2015Dismissed
Anju Devi Vs Director General, Employees States Insurance Corporation and Others
Delhi High Court · (2015) 147 FLR 796 : (2015) 4 LLJ 211 : (2015) LLR 1144
Constitution of India, 1950 - Article 226
High Courts16 Sept 2015
Sany Heavy Industry India Pvt. Ltd. Vs Tata Capital Limited
Delhi High Court · (2016) 1 BC 56 : (2015) 234 DLT 677
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37, 34Interest Act, 1978 - Section 3
High Courts16 Sept 2015Dismissed
Praveen Shrivastava Vs Allahabad Bank
Delhi High Court · (2015) 09 DEL CK 0336
High Courts16 Sept 2015Dismissed
TRR Institute of Medical Sciences Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0172
Indian Medical Council Act, 1956 - Section 10A(4)
High Courts16 Sept 2015Dismissed
Rajshree Educational Trust and Others Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0171
Indian Medical Council Act, 1956 - Section 10A, 10A(3)(a), 10A(3)(b), 10A(4), 10A(7)(c)
High Courts16 Sept 2015Disposed off
Inder Dev Yadav Vs Govt. of NCT and Others
Delhi High Court · (2015) 4 LLJ 227 : (2015) LLR 1138
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 226, 227
High Courts16 Sept 2015Dismissed
Ali Sher Vs State
Delhi High Court · (2015) 09 DEL CK 0032
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 125, 313Penal Code, 1860 (IPC) - Section 186, 307, 353
High Courts16 Sept 2015
Jiyaul and Others Vs State
Delhi High Court · (2015) 10 AD 236
Penal Code, 1860 (IPC) - Section 302, 317, 34, 362, 363
High Courts16 Sept 2015
Chattar Singh Matharoo Vs Ashwani Mudgil and Others
Delhi High Court · (2015) 10 AD 508 : (2015) 152 DRJ 231
Evidence Act, 1872 - Section 114, 57, 68Limitation Act, 1963 - Section 27Transfer of Property Act, 1882 - Section 53-A
High Courts15 Sept 2015
Mercury Estates Vs Commissioner of Service Tax, Delhi
Delhi High Court · (2015) 40 STR 432
Central Excises and Salt Act, 1944 - Section 35 F(ii), 35F, 35GFinance Act, 1994 - Section 65(105)(v), 65(88), 65(89), 65(97a), 83
High Courts15 Sept 2015Disposed Off
ICICI Bank Ltd. Vs Collage Estates Pvt. Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0449
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts15 Sept 2015Disposed Off
ICICI Bank Ltd. Vs Vishal Baisla
Delhi High Court · (2015) 09 DEL CK 0440
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts15 Sept 2015Disposed Off
Rajesh Kumar Vs Delhi Transport Corporation
Delhi High Court · (2015) 09 DEL CK 0418
Constitution of India, 1950 - Article 311Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 406, 498A