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Delhi High Court judgments

1,37,242 judgments · page 3,615 of 6,863

High Courts18 Sept 2015Allowed

Shoes East Ltd. Vs R.K. Singh and Co.

Delhi High Court · (2015) 09 DEL CK 0045

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 12Evidence Act, 1872 - Section 101Securities and Exchange Board of India Act, 1992 - Section 12(1)
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High Courts17 Sept 2015Disposed Off

Rajeev Vs State

Delhi High Court · (2015) 09 DEL CK 0327

Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(1), 397(2), 451, 457Penal Code, 1860 (IPC) - Section 120B, 406, 42
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High Courts17 Sept 2015Disposed off

Amit Rai Sood and Others Vs C.B.I. and Others

Delhi High Court · (2015) 09 DEL CK 0264

Criminal Procedure Code, 1973 (CrPC) - Section 228, 482, 483Penal Code, 1860 (IPC) - Section 120B, 120-B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19
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High Courts17 Sept 2015Dismissed

Raj Kumar Sharma and Others Vs State and Others

Delhi High Court · (2015) 09 DEL CK 0078

Constitution of India, 1950 - Article 20(3), 356Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 313, 428, 8Identification of Prisoners Act, 1920 - Section 4, 5
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