High Courts30 Oct 2015
Johnson Matthey India Private Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 281 CTR 431 : (2016) 380 ITR 43 : (2015) 235 TAXMAN 590
Income Tax Act, 1961 - Section 260A, 92CA(3)
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Delhi High Court judgments
1,37,750 judgments · page 3,614 of 6,888
High Courts30 Oct 2015
Harjinder Singh and Others Vs The State of NCT Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts30 Oct 2015Allowed
Rajiv Kumar and Others Vs State (NCT) of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A, 506
High Courts30 Oct 2015Allowed
Sachin Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 341, 379
High Courts30 Oct 2015Disposed Off
Rajendra Karotia and Others Vs Shokin Khan and Others
Delhi High Court · (2015) 10 DEL CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 308, 323, 34, 506
High Courts30 Oct 2015
Commissioner of Income Tax-7 Vs RRJ Securities Ltd.
Delhi High Court · (2016) 282 CTR 321 : (2016) 380 ITR 612
Income Tax Act, 1961 - Section 132, 132(1), 132(4A)(i), 132A, 139
High Courts29 Oct 2015
Anil Maheshwari Vs Lambda Eastern Telecommunication Limited
Delhi High Court · (2015) 10 DEL CK 0328
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 37Sales of Goods Act, 1930 - Section 23(1), 39, 39(1)
High Courts29 Oct 2015
Chemrow India Pvt. Ltd. Vs Lakhani Footcare Pvt. Ltd.
Delhi High Court · (2015) 10 DEL CK 0327
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, 20(c)Sales of Goods Act, 1930 - Section 23(1), 39, 39(1)
High Courts29 Oct 2015Dismissed
ABRP Reddy and Others Vs State of NCT, New Delhi and Others
Delhi High Court · (2015) 10 DEL CK 0326
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 468, 471
High Courts29 Oct 2015Allowed
Avinash Kumar Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0318
Penal Code, 1860 (IPC) - Section 308, 34, 406, 498A, 498-A
High Courts29 Oct 2015Dismissed
Central Dairy Farm and Others Vs Packraft India Pvt. Ltd.
Delhi High Court · (2015) 10 DEL CK 0306
Arbitration Act, 1940 - Section 16, 30, 34Arbitration and Conciliation Act, 1996 - Section 11, 11(6)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 43 Rule 1, 151, 47
High Courts29 Oct 2015Dismissed
The Management of M/S Amalgamated Components (P) Ltd. Vs Radhey Shyam Sharma
Delhi High Court · (2016) 148 FLR 918 : (2016) 1 LLJ 329
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(s), 25-F, 25-G
High Courts29 Oct 2015
Pawan Kumar Sen Vs Central Warehousing Corporation
Delhi High Court · (2015) 10 DEL CK 0296
High Courts29 Oct 2015Allowed
Rakesh Bhardwaj and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0295
Criminal Procedure Code, 1973 (CrPC) - Section 127, 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts29 Oct 2015Dismissed
Ajithkumar Komath and Others Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0293
High Courts29 Oct 2015Dismissed
Suman Sabharwal and Others Vs State and Others
Delhi High Court · (2015) 10 DEL CK 0289
Consumer Protection Act, 1986 - Section 12Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120B, 201, 337, 420, 468
High Courts29 Oct 2015
Army Welfare Education Society and Others Vs Manju Nautiyal and Others
Delhi High Court · (2015) 153 DRJ 202
High Courts29 Oct 2015Disposed Off
Anil Gupta and Others Vs Kewal Sehgal and Others
Delhi High Court · (2015) 64 PTC 494
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151Contract Act, 1872 - Section 27
High Courts29 Oct 2015Disposed Off
Sudeep Sanwal and Others Vs The State (Govt. of NCT Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0211
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts29 Oct 2015Disposed Off
Satyawati Garg Vs Praduman Tiwari
Delhi High Court · (2015) 10 DEL CK 0193
Civil Procedure Code, 1908 (CPC) - Section 100