High Courts03 Nov 2015Disposed Off
Union of India and Ors Vs Jai Balaji Industries Ltd. and Others
Delhi High Court · (2016) 1 AD 313 : (2015) 153 DRJ 301
Arbitration and Conciliation Act, 1996 - Section 11Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,612 of 6,888
High Courts03 Nov 2015Allowed
Pawan Chadha and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0011
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts03 Nov 2015Dismissed
Ram Pyari Vs Ram Dulari
Delhi High Court · (2015) 11 DEL CK 0010
Delhi Rent Control Act, 1958 - Section 14(7)
High Courts03 Nov 2015
Parveen Tobacco Co. Vs Commissioner of Central Excise
Delhi High Court · (2015) 326 ELT 103
Central Excises and Salt Act, 1944 - Section 35G
High Courts02 Nov 2015Dismissed
Shiv Lal and Others Vs Surya CGHS Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0283
High Courts02 Nov 2015Allowed
In Re: Atlantic Vision Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0274
High Courts02 Nov 2015Allowed
In Re: ANM Fincap Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0273
High Courts02 Nov 2015Dismissed
Dharmender Vs State and Others
Delhi High Court · (2016) 1 AD 656 : (2015) 225 DLT 12
Delhi Police Act, 1978 - Section 116, 46, 47, 48, 50
High Courts02 Nov 2015
Genentech Inc. and Others Vs Drugs Controller General of India and Others
Delhi High Court · (2016) 65 PTC 107
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 149, 80(2)
High Courts02 Nov 2015Disposed Off
Tirath Ram Shah Charitable Trust and Others Vs Sughra Bi
Delhi High Court · (2016) 1 AD 362 : (2015) 225 DLT 666 : (2015) 153 DRJ 611
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 7Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 15, 3(c), 45, 6A, 8
High Courts02 Nov 2015Dismissed
Union of India Vs Ktech Engineers Builders Co. Pvt. Ltd. and Others
Delhi High Court · (2015) 153 DRJ 449
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 23, 55, 73
High Courts02 Nov 2015Disposed Off
Vikas and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0203
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts02 Nov 2015Dismissed
Union of India Vs N.K. Garg & Co.
Delhi High Court · (2016) 1 BC 315 : (2015) 224 DLT 668 : (2016) 155 DRJ 197
Arbitration and Conciliation Act, 1996 - Section 31(7), 34Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 34Contract Act, 1872 - Section 23
High Courts02 Nov 2015Disposed Off
Lalit Kumar Arya and Others Vs Prabhat Zarda Factory International (Noida) and Others
Delhi High Court · (2015) 224 DLT 457 : (2015) 153 DRJ 310 : (2015) 3 MIPR 221 : (2015) 64 PTC 300
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 39 Rule 4
High Courts02 Nov 2015Dismissed
Nisha Priya Bhatia Vs Shashi Prabha and Others
Delhi High Court · (2015) 224 DLT 681
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 167, 197, 482Penal Code, 1860 (IPC) - Section 166, 167
High Courts02 Nov 2015Dismissed
Suresh Nath Jha Vs Institute for Steel Development and Growth and Others
Delhi High Court · (2015) 11 DEL CK 0173
Constitution of India, 1950 - Article 12, 226
High Courts02 Nov 2015Disposed Off
Him Logistics Pvt. Ltd. Vs The Commissioner of Customs
Delhi High Court · (2016) 36 GSTR 286
Constitution of India, 1950 - Article 226
High Courts02 Nov 2015Dismissed
Stephen Koeing Vs Arbitrator NIXI and Others
Delhi High Court · (2015) 224 DLT 407 : (2015) 64 PTC 406
Arbitration and Conciliation Act, 1996 - Section 28, 31, 34, 37, 7Trade Marks Act, 1999 - Section 23(1), 29(3)
High Courts02 Nov 2015Allowed
Manu Srivastava and Others Vs State and Others
Delhi High Court · (2016) 1 AD 538 : (2015) 4 CCR 557 : (2015) 225 DLT 27
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts02 Nov 2015Disposed Off
Rajeev Agarwal and Others Vs State of NCT Delhi and Others
Delhi High Court · (2015) 224 DLT 551
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A