High Courts02 Nov 2015Allowed
Zillion Infra Projects (P) Ltd. Vs Fab-Tech Works & Constructions Pvt. Ltd. and Others
Delhi High Court · (2015) 224 DLT 371 : (2015) 153 DRJ 458
Arbitration and Conciliation Act, 1996 - Section 9
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,613 of 6,888
High Courts02 Nov 2015Dismissed
Anil Kumar Anand Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 530
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts02 Nov 2015
The Commissioner of Income Tax Vs Sunil Aggarwal
Delhi High Court · (2015) 224 DLT 641 : (2015) 379 ITR 367 : (2016) 237 TAXMAN 512
High Courts02 Nov 2015Dismissed
Shamim Khan Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 4 ACC 466 : (2016) 1 LLJ 291
Constitution of India, 1950 - Article 226
High Courts02 Nov 2015Allowed
P.N. Saluja Vs State Bank of India
Delhi High Court · (2015) 11 DEL CK 0070
Constitution of India, 1950 - Article 226
High Courts02 Nov 2015Dismissed
Arvind Aggarwal Vs Punjab National Bank and Others
Delhi High Court · (2015) 11 DEL CK 0069
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17, 18, 18(1)
High Courts02 Nov 2015Allowed
PCL-Suncon (JV) Vs National Highways Authority of India
Delhi High Court · (2015) 11 DEL CK 0052
Arbitration and Conciliation Act, 1996 - Section 28, 34, 34(2)(a)(v), 34(2)(b)(ii), 37Constitution of India, 1950 - Article 136Contract Act, 1872 - Section 73, 74
High Courts02 Nov 2015Disposed Off
Raj Kumar and Others Vs The State and Others
Delhi High Court · (2015) 11 DEL CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 498A
High Courts02 Nov 2015Allowed
Dashrath Vs State
Delhi High Court · (2016) 1 AD 775 : (2015) 4 JCC 2741
Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 302
High Courts02 Nov 2015Allowed
In Re: Bharti Infotel Private Limited
Delhi High Court · (2015) 11 DEL CK 0035
High Courts02 Nov 2015Dismissed
State Bank of Bikaner & Jaipur Vs Vinod Kumar Agrawal
Delhi High Court · (2015) 224 DLT 467
High Courts02 Nov 2015Allowed
Shree Gee Enterprises Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 445 : (2015) 153 DRJ 346
Micro, Small and Medium Enterprises Development Act, 2006 - Section 11
High Courts02 Nov 2015Disposed Off
Bajrang International and Others Vs Indian Oil Corporation Ltd. (IOCL) and Others
Delhi High Court · (2015) 11 DEL CK 0027
High Courts02 Nov 2015Allowed
In Re: Basera Realtech Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0026
High Courts02 Nov 2015Allowed
In Re: Bank Street Securities Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0025
High Courts30 Oct 2015Disposed Off
ICICI Bank Ltd Vs Gurdeep Singh
Delhi High Court · (2015) 10 DEL CK 0361
Code Of Civil Procedure, 1908 — Order 40 Rule 1
High Courts30 Oct 2015Allowed
Union of India and Others Vs Malti Gautam
Delhi High Court · (2015) 10 DEL CK 0346
High Courts30 Oct 2015Disposed Off
Amit Ranade and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 10 DEL CK 0322
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts30 Oct 2015Dismissed
Hari Prakash Vs Vipin Kumar Aggarwal and Others
Delhi High Court · (2016) 1 LLJ 18
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(4A)
High Courts30 Oct 2015
United Rwas Joint Action and Others Vs Union of India and Others
Delhi High Court · (2015) 10 DEL CK 0292
Comptroller and Auditor-generals (Duties, Powers and Conditions of Service) Act, 1971 - Section 10, 11, 12, 13, 14Constitution of India, 1950 - Article 12, 14, 148, 149, 151Delhi Development Act, 1957 - Section 24