High Courts04 Nov 2015Allowed

Rekha Nambiar Vs CBI

Delhi High Court · (2015) 4 CCR 514 : (2015) 224 DLT 379 : (2015) 4 JCC 2806

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 482Penal Code, 1860 (IPC) - Section 107, 109, 120-B, 406
High Courts04 Nov 2015Dismissed

Budha and Others Vs State

Delhi High Court · (2015) 4 CCR 468 : (2015) 224 DLT 345

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 25, 27, 65-BPenal Code, 1860 (IPC) - Section 120B, 120-B, 201, 300, 302
High Courts03 Nov 2015Partly Allowed

Sharvan Jagnani Vs Union of India and Others

Delhi High Court · (2015) 11 DEL CK 0202

Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts03 Nov 2015Allowed

Sushil and Others Vs State

Delhi High Court · (2016) 1 AD 171 : (2015) 4 JCC 2785

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 30Penal Code, 1860 (IPC) - Section 302, 34, 394, 397
High Courts03 Nov 2015Disposed Off

PN Vs SKC

Delhi High Court · (2015) 11 DEL CK 0120

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151Hindu Marriage Act, 1955 - Section 13 1(i), 13-B(1), 26
High Courts03 Nov 2015Dismissed

Manoj Kumar Vs O.P. Joshi

Delhi High Court · (2015) 11 DEL CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139