High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs Astha Kumar and Others
Delhi High Court · (2015) 224 DLT 651
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,609 of 6,888
High Courts06 Nov 2015Disposed Off
Onil Sadh Vs Federal Bank Ltd. and Others
Delhi High Court · (2015) 224 DLT 566 : (2016) 133 SCL 248
Constitution of India, 1950 - Article 14, 21, 300ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 13(4)(a), 14Transfer of Property Act, 1882 - Section 52
High Courts06 Nov 2015Disposed Off
Sant Nirankari Boys Sr. Sec. School and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 224 DLT 596 : (2015) 153 DRJ 339
Delhi School Education Act, 1973 - Section 10
High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs K.P. Murgesan
Delhi High Court · (2015) 224 DLT 569
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
High Courts06 Nov 2015Dismissed
Mukesh Gulati Vs Suraj Prakash Chauhan and Others
Delhi High Court · (2016) 1 AJR 458 : (2015) 225 DLT 7
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 8 Rule 1-A(3), 151
High Courts06 Nov 2015Dismissed
Deepak Resorts & Hotels Pvt. Ltd. Vs Alaknanda Properties Pvt. Ltd.
Delhi High Court · (2016) 154 DRJ 78
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 14(1), 30Specific Relief Act, 1963 - Section 11, 22, 22(1), 22(2), 28(3)
High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs Rathi Syntex Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0047
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
High Courts06 Nov 2015Allowed
Sunny Arora and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts06 Nov 2015
K.M. Tomar Vs State Bank of India and Others
Delhi High Court · (2015) 11 DEL CK 0044
Constitution of India, 1950 - Article 14, 16(1)
High Courts06 Nov 2015Allowed
Lal Mani and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 125, 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts06 Nov 2015Dismissed
Anil Kumar Vs State (GNCT of Delhi)
Delhi High Court · (2015) 224 DLT 693
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 215, 218, 313, 428Evidence Act, 1872 - Section 65-B
High Courts06 Nov 2015Disposed Off
R.K. Jain and Others Vs Union of India
Delhi High Court · (2015) 224 DLT 646 : (2015) 153 DRJ 324
Right to Information Act, 2005 - Section 12, 12(3)
High Courts06 Nov 2015Allowed
AOI International Private Limited Vs Grape City India Private Limited
Delhi High Court · (2015) 11 DEL CK 0023
High Courts06 Nov 2015
Surinder Kaur Vs Gurmeet Singh and Others
Delhi High Court · (2015) 11 DEL CK 0022
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14Delhi High Court (Amendment) Act, 2015 - Section 1, 2, 3Delhi High Court Act, 1966 - Section 5, 5(2)
High Courts06 Nov 2015Allowed
In Re: Boom Investments Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0021
High Courts06 Nov 2015Dismissed
Sanjay Kumar Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 11 DEL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 323, 34, 376, 377
High Courts06 Nov 2015
Theophilus Vs State
Delhi High Court · (2015) 11 DEL CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 374, 375, 91Foreigners Act, 1946 - Section 14, 14(a), 14A, 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 14(a), 21, 29
High Courts05 Nov 2015
Commissioner of Income Tax-7 Vs Refam Management Services (P) Ltd.
Delhi High Court · (2015) 11 DEL CK 0276
Income Tax Act, 1961 - Section 132, 142(1), 143(2), 143(3), 153C
High Courts05 Nov 2015Dismissed
Jai Bhagwan Vs State (Govt. of NCT Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0271
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 409, 420, 468, 471
High Courts05 Nov 2015Dismissed
Hari Om Gupta Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 11 DEL CK 0209