High Courts16 Nov 2015Allowed
Shyam Lal Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0281
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,608 of 6,888
High Courts16 Nov 2015Allowed
In Re: Bristol Enterprises Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0280
High Courts16 Nov 2015Partly Allowed
Union of India and Others Vs Devi Krishan Sharma
Delhi High Court · (2016) 3 AD 659 : (2015) 225 DLT 67
High Courts16 Nov 2015Dismissed
Rashidullah Khan and Others Vs Government of NCT Delhi
Delhi High Court · (2015) 11 DEL CK 0238
Constitution of India, 1950 - Article 239AAForeign Trade (Development and Regulation) Act, 1992 - Section 5
High Courts16 Nov 2015Allowed
Sunil Kumar Vs State NCT of Delhi and Others
Delhi High Court · (2015) 225 DLT 218
Constitution of India, 1950 - Article 226
High Courts16 Nov 2015Allowed
Ajit Kumar Komath and Others Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0215
High Courts16 Nov 2015
Hamdard National Foundation (India) and Others Vs Abdul Jalil and Others
Delhi High Court · (2015) 11 DEL CK 0157
Copyright Act, 1957 - Section 2(c)Trade Marks Act, 1999 - Section 12(3), 29
High Courts16 Nov 2015Dismissed
Steel Authority of India Limited Vs Indian Council of Arbitration and Others
Delhi High Court · (2015) 225 DLT 348
Arbitration and Conciliation Act, 1996 - Section 11, 11(2), 11(6), 16, 34Constitution of India, 1950 - Article 12, 226, 227, 32
High Courts16 Nov 2015Allowed
Kamal Budhiraja and Others Vs State of NCT Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts16 Nov 2015Disposed Off
S. Soni & Co. Vs New India Assurance Company Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0113
Insurance Regulatory and Development Authority Act, 1999 - Section 14
High Courts16 Nov 2015
Jute Investment Company Ltd. and Others Vs IDBI Capital Market Services Limited and Others
Delhi High Court · (2015) 224 DLT 727 : (2016) 134 SCL 85
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151Securities and Exchange Board of India Act, 1992 - Section 11A, 11B, 15A, 15T, 15Y
High Courts16 Nov 2015Allowed
In Re: Centurion Infrastructure Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0015
High Courts06 Nov 2015Disposed Off
M/S. ICICI Bank Limited Vs Pranav Mehta & Ors
Delhi High Court · (2015) 11 DEL CK 0296
Code Of Civil Procedure, 1908 — Order 40 Rule 1
High Courts06 Nov 2015Allowed
In Re: Maharanie Traders Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0277
High Courts06 Nov 2015Allowed
Uttam Sucrotech International Private Limited Vs Uttam Sucrotech International Holdings Private Limited
Delhi High Court · (2015) 11 DEL CK 0275
High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs Jitendra Kr. Singh and Others
Delhi High Court · (2015) 11 DEL CK 0218
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
High Courts06 Nov 2015Allowed
In Re: Lettuce Entertain You Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0208
High Courts06 Nov 2015Allowed
Jitendra Pal and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13B(2)
High Courts06 Nov 2015Allowed
Ankita Saini Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307
High Courts06 Nov 2015Dismissed
U.P. Rajya Vidyut Utpadan Nigam Ltd. Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0204
Arbitration Act, 1940 - Section 2(2)