COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 3,610 of 6,888

High Courts05 Nov 2015Disposed Off

CBI Vs Dharambir Khattar

Delhi High Court · (2016) 1 AD 158 : (2015) 224 DLT 521

Criminal Procedure Code, 1973 (CrPC) - Section 123, 124, 207, 482, 91Evidence Act, 1872 - Section 123, 124, 162Penal Code, 1860 (IPC) - Section 120B

High Courts05 Nov 2015

Metso Minerals (India) Pvt. Ltd. Vs Shivgiri Associates and Others

Delhi High Court · (2015) 224 DLT 578 : (2015) 4 JCC 2795

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Evidence Act, 1872 - Section 21Specific Relief Act, 1963 - Section 14(2)

High Courts05 Nov 2015Dismissed

Inderjeet Vs Management of Anu Enterprsies and Others

Delhi High Court · (2015) 224 DLT 580 : (2016) 1 LLJ 414

Constitution of India, 1950 - Article 226, 227

High Courts05 Nov 2015

Naresh Kumar Vs Hiroshi Maniwa and Others

Delhi High Court · (2016) 1 AD 380 : (2015) 224 DLT 586

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Constitution of India, 1950 - Article 12, 14Contract Act, 1872 - Section 73

High Courts05 Nov 2015

Raghuvinder Harna Vs State of NCT of Delhi

Delhi High Court · (2015) 225 DLT 1 : (2016) 1 JCC 99

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 357Penal Code, 1860 (IPC) - Section 376, 497, 506

High Courts05 Nov 2015

S.N. Ojha Vs Commissioner of Customs

Delhi High Court · (2016) 1 AD 331 : (2016) 331 ELT 33 : (2016) 37 GSTR 52

Customs Act, 1962 - Section 108, 112, 114, 114(i), 114(iii)

High Courts05 Nov 2015Dismissed

Royal Sundaram Alliance Insurance Co. Ltd. Vs CEPCO Industries Pvt. Ltd.

Delhi High Court · (2015) 11 DEL CK 0073

Arbitration and Conciliation Act, 1996 - Section 11, 18, 18(1), 34, 75Insurance Act, 1938 - Section 64UM(2)

High Courts05 Nov 2015Disposed Off

Chandarjeet Kumar Vs State

Delhi High Court · (2016) 1 AD 321

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 27

High Courts05 Nov 2015

Haryana Paneer Bhandar Vs Commissioner of Income Tax

Delhi High Court · (2015) 11 DEL CK 0043

High Courts05 Nov 2015Disposed Off

Ajat Mittal Vs State

Delhi High Court · (2015) 4 JCC 2793

Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(b), 313, 376, 417, 420Penal Code, 1860 (IPC) - Section 313, 328, 376, 406, 417

High Courts05 Nov 2015

Council of The Institute of Chartered Accountants of India Vs Ramesh Kumar Soni and Others

Delhi High Court · (2015) 11 DEL CK 0012

Chartered Accountants Act, 1949 - Section 21, 21(5), 22Criminal Procedure Code, 1973 (CrPC) - Section 200

High Courts04 Nov 2015

Nathu Ram Vs Raj Bhushan Gupta

Delhi High Court · (2015) 11 DEL CK 0286

High Courts04 Nov 2015

Manju Anand and Others Vs Geeta Chopra and Others

Delhi High Court · (2016) 1 AD 68 : (2015) 225 DLT 273

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Succession Act, 1925 - Section 213, 372, 57

High Courts04 Nov 2015Dismissed

Neetu Singh and Others Vs Rajeev Saumitra

Delhi High Court · (2015) 11 DEL CK 0216

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 3, Order 39 Rule 2-A, Order 7 Rule 11(a), 151

High Courts04 Nov 2015Dismissed

Pr. Commissioner of Income Tax-18 Vs Silver Line

Delhi High Court · (2016) 283 CTR 148

Income Tax Act, 1961 - Section 140, 142(1), 143(1), 143(2), 143(2)(ii)

High Courts04 Nov 2015Partly Allowed

UOI and Others Vs Manisha Sharma and Others

Delhi High Court · (2015) 11 DEL CK 0201

Constitution of India, 1950 - Article 14, 21, 309

High Courts04 Nov 2015Disposed Off

Deepak Nanda and Others Vs State

Delhi High Court · (2015) 11 DEL CK 0200

Criminal Procedure Code, 1973 (CrPC) - Section 161, 2(h), 311A, 428Evidence Act, 1872 - Section 73Identification of Prisoners Act, 1920 - Section 2, 2(a), 3, 4, 5

High Courts04 Nov 2015

Nirmal Kaur Vs Surjit Kaur and Others

Delhi High Court · (2016) 226 DLT 36

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, 151

High Courts04 Nov 2015Allowed

Midas Hygiene Industries Pvt. Ltd. Vs Sudhir Bhatia

Delhi High Court · (2015) 225 DLT 178 : (2015) 64 PTC 366

Copyright Act, 1957 - Section 14(c), 14(c)(1), 14(c)(iii), 15, 15(1)Designs Act, 1911 - Section 2(5), 2(a), 2(d), 47Penal Code, 1860 (IPC) - Section 479

High Courts04 Nov 2015Disposed Off

JSL Media Ltd. Vs Advert Communications Pvt. Ltd.

Delhi High Court · (2016) 1 BC 108 : (2015) 224 DLT 686

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3(5), Order 37 Rule 37, 151