High Courts14 Sept 2015Allowed
Muneshwar Lal Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0162
Central Reserve Police Force Act, 1949 - Section 11 (1)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,619 of 6,863
High Courts14 Sept 2015Disposed off
SEP. Akhalesh Kumar Ray Vs UOI and Others
Delhi High Court · (2015) 09 DEL CK 0161
Constitution of India, 1950 - Article 226, 227
High Courts14 Sept 2015Disposed off
Gagan Educational Society Vs Delhi Development Authority and Others
Delhi High Court · (2015) 09 DEL CK 0160
Delhi Development Act, 1957 - Section 43 (1) (d) (1)General Clauses Act, 1897 - Section 27
High Courts14 Sept 2015Disposed off
Management of Hindustan Times Ltd. Vs Aita Ram and Others
Delhi High Court · (2015) 4 LLJ 274
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 1, Order 21 Rule 11, Order 21 Rule 21, Order 21 Rule 21, Order 21 Rule 32Constitution of India, 1950 - Article 136, 226, 227Industrial Disputes Act, 1947 - Section 18(1), 25(FF), 25FF
High Courts14 Sept 2015Dismissed
National Buildings Construction Corporation Limited Vs Indian Railways Construction Company Ltd.
Delhi High Court · (2015) 09 DEL CK 0011
Arbitration and Conciliation Act, 1996 - Section 34
High Courts11 Sept 2015Allowed
In Re: Dolphin Holdings Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0467
High Courts11 Sept 2015Allowed
Satyajeet Bhatia and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0448
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 34, 354, 454
High Courts11 Sept 2015Dismissed
Nanak Chand Vs New Delhi Municipal Council
Delhi High Court · (2015) 09 DEL CK 0439
Industrial Disputes Act, 1947 - Section 25F
High Courts11 Sept 2015Dismissed
Budh Singh Vs Raghubir Singh and Others
Delhi High Court · (2015) 09 DEL CK 0417
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts11 Sept 2015Dismissed
Union of India Vs Shameem Akhtar
Delhi High Court · (2015) 09 DEL CK 0415
Constitution of India, 1950 - Article 226, 311(2)
High Courts11 Sept 2015
Vijay Bhatia and Others Vs Narinder Singh and Others
Delhi High Court · (2015) 09 DEL CK 0394
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 3(5), Order 37 Rule 37
High Courts11 Sept 2015
Siri Bhagwan Vs V.B.M. Estates Pvt. Ltd. and Others
Delhi High Court · (2015) 152 DRJ 583
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 23 Rule 3A, Order 7 Rule 11, 9Delhi Land Reforms Act, 1954 - Section 185Specific Relief Act, 1963 - Section 34
High Courts11 Sept 2015Dismissed
Swati Vs The State (NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) - Section 437(1), 438, 439(1)
High Courts11 Sept 2015Allowed
Ashish Anand and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0328
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts11 Sept 2015Allowed
Poonam Babbar and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0324
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 420, 506
High Courts11 Sept 2015Dismissed
Rajeev Aggarwal Vs Oriental Bank of Commerce and Others
Delhi High Court · (2015) 09 DEL CK 0319
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151, 22
High Courts11 Sept 2015
Delhi Public School Society Vs DPS Firozabad and Others
Delhi High Court · (2015) 09 DEL CK 0317
Copyright Act, 1957 - Section 51Trade Marks Act, 1999 - Section 134, 135
High Courts11 Sept 2015
Chandra Kant Bhageria and Others Vs Tej Pal Singh and Others
Delhi High Court · (2015) 09 DEL CK 0294
Hindu Succession Act, 1956 - Section 6
High Courts11 Sept 2015Allowed
In Re: Om Jee Snacks Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0282
High Courts11 Sept 2015Allowed
In Re: Chemico Manufacturers (India) Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0281