High Courts07 Sept 2015Dismissed
Evolve Marketing Services Pvt. Ltd. Vs Aircel Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0321
Arbitration and Conciliation Act, 1996 - Section 16, 34, 37Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,624 of 6,863
High Courts07 Sept 2015Dismissed
Tarun Singhal Vs Devender Kumar and Others
Delhi High Court · (2015) 09 DEL CK 0320
High Courts07 Sept 2015Dismissed
Preeti Wadhwan and Others Vs State
Delhi High Court · (2015) 09 DEL CK 0308
Penal Code, 1860 (IPC) - Section 120-B, 34, 406, 420, 467
High Courts07 Sept 2015
Commissioner of Income Tax (Exemption) Vs Bhagwan Shree Laxmi Naraindham Trust
Delhi High Court · (2015) 280 CTR 335 : (2015) 378 ITR 222 : (2015) 235 TAXMAN 51
Constitution of India, 1950 - Article 25, 26Income Tax Act, 1961 - Section 115BBC, 115BBC(2)(a), 12A, 2(15), 2(24)(iia)
High Courts07 Sept 2015Dismissed
S.V. Chauhan and Others Vs CBI/EOU-2
Delhi High Court · (2015) 09 DEL CK 0131
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471
High Courts07 Sept 2015Disposed off
Kumari Selja and Others Vs Union of India and Others
Delhi High Court · (2015) 152 DRJ 360
High Courts07 Sept 2015Disposed off
Vijay Kumar Tiwari Vs Lt. Governor and Others
Delhi High Court · (2015) 09 DEL CK 0122
Industrial Disputes Act, 1947 - Section 10, 33, 33(2) (b)
High Courts07 Sept 2015Dismissed
Y.S. Kumar Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0082
High Courts07 Sept 2015Dismissed
Saheli Marbles Private Limited, Udaipur Vs Assistant Provident Fund Commissioner, Udaipur
Delhi High Court · (2015) 147 FLR 533 : (2015) LLR 1189
Constitution of India, 1950 - Article 226Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 2(e), 2(f), 7-AFactories Act, 1948 - Section 7
High Courts07 Sept 2015Partly Allowed
Coronation Construction Pvt. Ltd. Vs I.R.C.O.N. International Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0070
Arbitration and Conciliation Act, 1996 - Section 34Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 Sept 2015Disposed off
Santosh Kumari and Others Vs Dharmendra Kumar
Delhi High Court · (2015) 234 DLT 255
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 307, 328, 34, 406, 498A
High Courts07 Sept 2015Dismissed
S.P. Dhir Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0020
Constitution of India, 1950 - Article 226
High Courts04 Sept 2015
Pr. Commissioner of Income Tax - 10(2) and Others Vs Groz Engineering Tools Pvt. Ltd.
Delhi High Court · (2015) 09 DEL CK 0375
High Courts04 Sept 2015Dismissed
V.P. Gupta Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0322
Limitation Act, 1963 - Section 19, 21, 21(1), 21(2), 21(3)
High Courts04 Sept 2015Dismissed
Naveen Kumar Vs Chairman, Delhi Transport Corporation
Delhi High Court · (2015) 09 DEL CK 0309
High Courts04 Sept 2015Dismissed
New Delhi Municipal Council Vs Budh Ram
Delhi High Court · (2015) 09 DEL CK 0259
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33-c(1)
High Courts04 Sept 2015Disposed off
Umesh Chand Sharma Vs BSES Rajdhani Power Ltd. and Others
Delhi High Court · (2015) 09 DEL CK 0257
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 227
High Courts04 Sept 2015Allowed
Suresh Kumar Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0244
Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 506
High Courts04 Sept 2015Disposed off
Joginder Singh Logani Vs State (CBI)
Delhi High Court · (2015) 09 DEL CK 0231
Penal Code, 1860 (IPC) - Section 120-B, 307, 320, 420, 467Prevention of Corruption Act, 1988 - Section 13(2)
High Courts04 Sept 2015Dismissed
Shankar Goswami Vs Sarita Goswami
Delhi High Court · (2015) 09 DEL CK 0227