High Courts03 Sept 2015
S.B. Transport Company and Others Vs Container Corporation of India and Others
Delhi High Court · (2015) 09 DEL CK 0152
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,626 of 6,863
High Courts03 Sept 2015Allowed
Manu Singh Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 82
High Courts03 Sept 2015Allowed
Raj Kumar Uppal Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120B, 307, 420, 468, 471
High Courts03 Sept 2015Dismissed
Naresh Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 10 AD 245
High Courts03 Sept 2015Allowed
G.J. Singh and Others Vs Union of India and Others
Delhi High Court · (2016) 2 AD 178 : (2015) 4 SCT 663
Constitution of India, 1950 - Article 14
High Courts03 Sept 2015Dismissed
Anup Kumar Gupta Vs Surender Singh
Delhi High Court · (2015) 09 DEL CK 0127
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 148
High Courts03 Sept 2015Allowed
Sonam Yadav and Others Vs The State and Others
Delhi High Court · (2015) 09 DEL CK 0126
Motor Vehicles Act, 1988 - Section 146, 196Penal Code, 1860 (IPC) - Section 279, 304-A, 307, 320, 482
High Courts03 Sept 2015Dismissed
Ruhee Gupta Vs Amit Aggarwal and Others
Delhi High Court · (2015) 09 DEL CK 0125
Penal Code, 1860 (IPC) - Section 167(2), 34, 406, 439(1), 439(2)
High Courts03 Sept 2015Dismissed
Supaporn Patsak Vs State
Delhi High Court · (2015) 9 AD 641 : (2015) 4 JCC 172
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 28, 35, 50, 54, 67
High Courts03 Sept 2015Dismissed
H.K. Chadha Vs Basti Sugar Mills Co. Ltd. and Others
Delhi High Court · (2015) 10 AD 534 : (2015) 192 CompCas 367 : (2015) 234 DLT 122
High Courts03 Sept 2015Disposed off
Salauddin Vs State NCT of Delhi
Delhi High Court · (2015) 09 DEL CK 0080
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 186, 332, 353, 392, 397
High Courts03 Sept 2015
Manoj Vs Barfi Devi and Others
Delhi High Court · (2015) 09 DEL CK 0024
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3
High Courts03 Sept 2015Dismissed
Inder Kumar Sharma Vs The General Manager, Northern Railway Baroda House and Others
Delhi High Court · (2015) 09 DEL CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts02 Sept 2015Dismissed
Gulab Singh Vs Satyender Singh and Others
Delhi High Court · (2015) 09 DEL CK 0426
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 58
High Courts02 Sept 2015Dismissed
Union of India and Others Vs Ravi Dutt Pathak
Delhi High Court · (2015) 09 DEL CK 0412
Constitution of India, 1950 - Article 226
High Courts02 Sept 2015
Mahesh Chander Joshi Vs Mahkarwati and Others
Delhi High Court · (2015) 09 DEL CK 0387
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Sept 2015
Commissioner of Income Tax-20 (Erstwhile CIT-XII) Vs Priyanka Singhania
Delhi High Court · (2015) 09 DEL CK 0374
Income Tax Act, 1961 - Section 132, 153A, 153C, 260A
High Courts02 Sept 2015
Delhi Transport Corporation Vs Surinder Singh and Others
Delhi High Court · (2015) 152 DRJ 88 : (2015) 147 FLR 726 : (2015) 4 LLJ 25
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts02 Sept 2015Dismissed
Hasmullah Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 10 AD 282
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, 506
High Courts02 Sept 2015Disposed Off
Pritpal Singh Gulati and Others Vs Jai Gajanan Enterprises Pvt. Ltd. and Others
Delhi High Court · (2015) 10 AD 249
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37