High Courts02 Sept 2015
Cheminvest Limited Vs Commissioner of Income Tax-VI
Delhi High Court · (2015) 9 AD 629 : (2015) 281 CTR 447 : (2015) 378 ITR 33 : (2015) 234 TAXMAN 761
Income Tax Act, 1961 - Section 10(33), 143(3), 14A, 260A, 36
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,627 of 6,863
High Courts02 Sept 2015
Commissioner of Income Tax Vs Sanjay Kumar Garg
Delhi High Court · (2015) 09 DEL CK 0246
Income Tax Act, 1922 - Section 34(1)(a)Income Tax Act, 1961 - Section 131, 133A, 142(1), 143(2), 143(3)
High Courts02 Sept 2015Allowed
Aatif Khan Vs The State Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts02 Sept 2015Disposed off
Pradeep Kapoor Vs The State and Others
Delhi High Court · (2015) 09 DEL CK 0230
Penal Code, 1860 (IPC) - Section 307, 320, 323, 34, 356
High Courts02 Sept 2015
Manushi Sangathan, Delhi Vs Govt. of Delhi and Others
Delhi High Court · (2015) 10 AD 287
Constitution of India, 1950 - Article 19 (1) (g), 21, 25Delhi Development Act, 1957 - Section 7Easements Act, 1882 - Section 18
High Courts02 Sept 2015Allowed
Delhi State Industrial Development Corporation Vs Mohan Construction Company
Delhi High Court · (2015) 5 ARBLR 564
Arbitration and Conciliation Act, 1996 - Section 34
High Courts02 Sept 2015Dismissed
Farida Begum Biswas and Others Vs Union of India and Others
Delhi High Court · (2016) 332 ELT 433
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 173Customs Act, 1962 - Section 124
High Courts02 Sept 2015Dismissed
Air India Ltd. Vs Chief Commissioner for Persons with Disabilities and Others
Delhi High Court · (2015) 09 DEL CK 0130
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 47 (1), 62
High Courts02 Sept 2015
Meenakshi Gautham Vs P.K. Pradhan and Others
Delhi High Court · (2015) 10 AD 361 : (2015) 10 AD 295
Constitution of India, 1950 - Article 21, 226Contempt of Courts Act, 1971 - Section 2(b)Indian Medical Council Act, 1956 - Section 10A, 11(2), 15(1), 15(2) (b), 2(d)
High Courts02 Sept 2015Allowed
Directorate General of Foreign Trade Vs Masumi Overseas Pvt. Ltd.
Delhi High Court · (2015) 9 AD 635 : (2015) 324 ELT 444
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 141, 151Constitution of India, 1950 - Article 226, 227Customs Act, 1962 - Section 2(20)
High Courts02 Sept 2015Disposed off
Adesh Kumar Gupta Vs CBI
Delhi High Court · (2015) 10 AD 14 : (2015) 152 DRJ 35
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 155 (2), 155(1), 155(2)Penal Code, 1860 (IPC) - Section 120 (B), 168, 504, 506 (II)
High Courts02 Sept 2015Dismissed
Ramesh Negi Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0095
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 12(1) (c), 2(d), 2(ee), 26
High Courts02 Sept 2015Dismissed
Sehdev Singh Verma Vs J.P.S. Verma and Others
Delhi High Court · (2016) 1 AD 239 : (2016) AIR (Delhi) 1 : (2015) 234 DLT 235 : (2015) 152 DRJ 185
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 22 Rule 3, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6Contract Act, 1872 - Section 16, 17Evidence Act, 1872 - Section 92
High Courts02 Sept 2015
Fast Booking (I) Pvt. Ltd. Vs Dy. Commissioner of Income Tax-11 (1)
Delhi High Court · (2015) 10 AD 32 : (2015) 378 ITR 693
Income Tax Act, 1961 - Section 10A, 10B, 254
High Courts02 Sept 2015Dismissed
State of Haryana and Others Vs Ashok Kumar
Delhi High Court · (2015) 4 LLJ 39
Civil Procedure Code, 1908 (CPC) - Section 19, 20Constitution of India, 1950 - Article 226, 227, 277Industrial Disputes Act, 1947 - Section 10, 10A, 2(oo), 25(F), 25F
High Courts02 Sept 2015Dismissed
Vikas Vs State
Delhi High Court · (2015) 09 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 392, 397
High Courts01 Sept 2015
Commissioner of S.T., New Delhi Vs Globe Ground India Pvt. Ltd.
Delhi High Court · (2015) 40 STR 417
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 65(105)(zm), 65(105)(zr), 65(105)(zzm), 65A(2)(a), 73
High Courts01 Sept 2015Allowed
In Re: Parasabha Construction Private Limited and Ors.
Delhi High Court · (2015) 09 DEL CK 0396
High Courts01 Sept 2015Allowed
Sanjay Sharma Vs The State NCT of Delhi
Delhi High Court · (2015) 3 JCC 2138 : (2016) 1 RCR(Criminal) 31
High Courts01 Sept 2015Allowed
Premadhar Memorial Charitable Trust Vs Union of India and Others
Delhi High Court · (2015) 234 DLT 120
Land Acquisition Act, 1894 - Section 4, 5A, 6