High Courts01 Sept 2015Allowed
Saidab Vs State
Delhi High Court · (2015) 09 DEL CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 186, 307, 34, 353, 392
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,628 of 6,863
High Courts01 Sept 2015Allowed
Masroof Ahmad and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts01 Sept 2015Allowed
Nugent Estates Ltd. Vs MS Shoes East Ltd.
Delhi High Court · (2015) 09 DEL CK 0241
Arbitration Act, 1940 - Section 14, 17, 28, 28(2), 3Limitation Act, 1963 - Section 5
High Courts01 Sept 2015Dismissed
Din Bandhu Das Vs Government of NCT of Delhi and Others
Delhi High Court · (2016) 1 AD 721 : (2015) 4 BC 447 : (2015) 234 DLT 172
Constitution of India, 1950 - Article 14, 226
High Courts01 Sept 2015Allowed
Inderjit Mehta Vs Union of India and Others
Delhi High Court · (2015) 222 DLT 703
High Courts01 Sept 2015Dismissed
Khalid Imam Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0238
Constitution of India, 1950 - Article 226
High Courts01 Sept 2015Disposed off
Yogesh and Others Vs The State (NCT of Delhi)
Delhi High Court · (2015) 09 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts01 Sept 2015
Sewa International Vs Kalawati Mathrani and Others
Delhi High Court · (2015) 234 DLT 214
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39Contract Act, 1872 - Section 54Income Tax Act, 1961 - Section 16(c), 230A(1), 269UC, 269UL
High Courts01 Sept 2015Dismissed
UOI and Others Vs Santosh Arora
Delhi High Court · (2015) 09 DEL CK 0137
High Courts01 Sept 2015Dismissed
Surinder Singh Vs Union of India and Others
Delhi High Court · (2015) 09 DEL CK 0134
Constitution of India, 1950 - Article 14, 226
High Courts01 Sept 2015Dismissed
Northern Railway Vs Pioneer Publicity Corporation Pvt. Ltd. and Others
Delhi High Court · (2015) 10 AD 378 : (2015) 6 ARBLR 41
Arbitration and Conciliation Act, 1996 - Section 34, 34(3)
High Courts01 Sept 2015
Harminder Singh Koghar Vs Ramnath Exports Private Ltd. and Others
Delhi High Court · (2015) 9 AD 667 : (2015) 222 DLT 589 : (2015) 2 RCR(Rent) 454
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 7 Rule 14, 115Delhi Rent Control Act, 1958 - Section 14, 14(1)(e), 14(1)(h), 19, 25(B)(7)Evidence Act, 1872 - Section 101, 102, 103, 104, 106
High Courts01 Sept 2015Allowed
Bijender Singh and Others Vs Union of India and Others
Delhi High Court · (2015) 222 DLT 616
Multi-State Cooperative Societies Act, 2002 - Section 122, 123, 123(1), 26, 29
High Courts01 Sept 2015Allowed
Satnam Singh and Others Vs State and Others
Delhi High Court · (2015) 09 DEL CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34
High Courts01 Sept 2015Allowed
Subhash Rana and Others Vs The State (NCT) of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts01 Sept 2015Allowed
Surender Kumar and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 09 DEL CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 419, 420
High Courts01 Sept 2015Allowed
Anirudh Arora and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 09 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts01 Sept 2015Dismissed
Sabir Ali Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 9 AD 646
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20 (ii), 42, 50, 55
High Courts01 Sept 2015Disposed off
Thomas Karketta Vs State
Delhi High Court · (2015) 09 DEL CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 100 (8)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 (b) (ii) (c), 20(b) (ii) (c), 42, 42(1), 42(2)
High Courts01 Sept 2015Allowed
In Re: DCM Engineering Limited and Others
Delhi High Court · (2015) 09 DEL CK 0054